High Courts17 Nov 2022
Raushan Kumar Nanda Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0044
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 3 of 26
High Courts17 Nov 2022Dismissed
Shaila Devi @ Shaila Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0043
Constitution Of India, 1950 — Article 226, 227Public Premises (Eviction Of Unauthorised Occupants) Rules, 1971 — Rule 3Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 2(e), 2(g), 3, 3(a), 3(ii), 4, 4(1), 5, 5(1), 9
High Courts17 Nov 2022Dismissed
Ram Prasad Ram Vs Union Of India And Others
Jharkhand High Court · (2022) 11 JH CK 0042
High Courts16 Nov 2022Dismissed
Vikas Kumar Gupta And Others Vs Union Of India And Others
Jharkhand High Court · (2022) 11 JH CK 0048
Central Civil Service (Pension) Rules, 1972 — Rule 37A
High Courts14 Nov 2022Allowed
Santosh Dangi Vs State Of Jharkhand
Jharkhand High Court · (2022) 11 JH CK 0040
Indian Penal Code, 1860 — Section 147, 148, 149, 342, 386, 452, 504, 506
High Courts14 Nov 2022Allowed/Disposed Of
Puja Devi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0039
Indian Penal Code, 1860 — Section 34, 304, 307, 323, 325, 379, 384, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Nov 2022Disposed Of
Sanjeet Narayan Jha Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0038
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Nov 2022Disposed Of
Nimai Mahato Vs Jagarnath Mahato And Others
Jharkhand High Court · (2022) 11 JH CK 0037
Code Of Civil Procedure, 1908 — Section 96, Order 22 Rule 3, Order 22 Rule 4,, Order 22 Rule 8, Order 22 Rule 12, Order 41 Rule 5
High Courts10 Nov 2022Allowed
Agan Chik Baraik Alias Lumbha Alias Langra Vs State Of Jharkhand
Jharkhand High Court · (2022) 11 JH CK 0036
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Nov 2022Disposed Of
Arvind Kumar Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0035
High Courts07 Nov 2022Disposed Of
Umeshwar Ram Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0034
Constitution Of India, 1950 — Article 226 Jharkhand Service Code, 2001 — Rule 97, 97(3), 97(4)Jharkhand Public Works Department Code, 2012 — Rule 51(C)
High Courts04 Nov 2022Dismissed
Kunal Khowala Vs Mina Rungta And Others
Jharkhand High Court · (2022) 11 JH CK 0008
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 31
High Courts04 Nov 2022Allowed
M/s Associated Estate Enterprises Vs Sunil Kumar Singh & Others
Jharkhand High Court · (2022) 11 JH CK 0007
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 20A, 31
High Courts03 Nov 2022Disposed Of
Sitaram Chauhan Vs Moteshwari Devi And Others
Jharkhand High Court · (2022) 11 JH CK 0012
Code Of Civil Procedure, 1908 — Order 41 Rule 5, Order 41 Rule 5(3)(a)
High Courts03 Nov 2022Dismissed
Gazo Mahto And Others Vs Milu Mahto And Others
Jharkhand High Court · (2022) 11 JH CK 0011
Chota Nagpur Tenancy Act, 1908 — Section 46Code Of Civil Procedure, 1908 — Section 80
High Courts03 Nov 2022Allowed
Kashi Nath Singh Vs Prof. Bari Cooperative House Construction Society Limited And Others
Jharkhand High Court · (2022) 11 JH CK 0010
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Transfer Of Property Act, 1882 — Section 53A
High Courts03 Nov 2022Allowed
Ramjanki Tapovan Mandir, Nivarnapur, Chutia Vs Commissioner Of Income Tax (Exemptions), 2nd Floor, Central Revenue Building, Patna
Jharkhand High Court · (2022) 11 JH CK 0009
Income Tax Act, 1961 — Section 2(15), 4(3)(i), 11, 11(1A), 12A, 12AA, 12AA(1), 12AA(1)(b)(i), 12AA(1)(b)(ii), 12AA(3), 143(3), 28(j), 263Bihar Hindu Religious Trust Act, 1950 — Section 28(j), 44
High Courts03 Nov 2022Allowed/Disposed Of
Dhiraj Kumar Thakur Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0003
Code Of Criminal Procedure, 1973 — Section 190, 193, 196, 197, 197(1), 197(2), 482
High Courts02 Nov 2022Dismissed
Dinesh Kumar Pandey And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0017
Constitution Of India, 1950 — Article 226Jharkhand Educational Tribunal Act, 2005 — Section 8
High Courts02 Nov 2022Allowed/Disposed Of
Om Prakash Agarwal Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0016
Indian Penal Code, 1860 — Section 323, 504Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482