COURT ARCHIVE

Jharkhand High Court judgments, 2022

511 judgments · page 2 of 26

High Courts06 Dec 2022Disposed Of

Manish Kumar Sharma @ Manish Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 12 JH CK 0009

Indian Penal Code, 1860 — Section 34, 147, 323, 341, 376, 376(2)(n), 380, 405, 406, 420, 452, 504Code Of Criminal Procedure, 1973 — Section 164

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High Courts06 Dec 2022Allowed

Sukhdeo Mahto And Others Vs State Of Jharkhand

Jharkhand High Court · (2022) 12 JH CK 0008

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 380, 427, 452Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(v)(x)

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High Courts06 Dec 2022Dismissed

Divisional Manager, National Insurance Company Limited, Dhanbad Vs Manoj Kumar And Others

Jharkhand High Court · (2022) 12 JH CK 0007

Motor Vehicles Act, 1988 — Section 142, 157, 170, 173(1)

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High Courts05 Dec 2022

Brahmanand Netam Vs State Of Jharkhand And Anr.

Jharkhand High Court · (2022) 12 JH CK 0003

Code Of Criminal Procedure, 1973 — Section 164

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High Courts05 Dec 2022Disposed Of

Chitra Ray And Others Vs Vinoba Bhave University And Others

Jharkhand High Court · (2022) 12 JH CK 0002

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High Courts05 Dec 2022Disposed Of

Binod Kumar Singh And Others Vs Sushma Devi And Others

Jharkhand High Court · (2022) 12 JH CK 0001

Constitution Of India, 1950 — Article 15(3), 39, 142Code Of Criminal Procedure, 1973 — Section 125, 128, 340, 482Indian Penal Code, 1860 — Section 109, 494, 495, 498A

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High Courts30 Nov 2022Allowed/Disposed Of

Court On Its Own Motion And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0059

Constitution Of India, 1950 — Article 14, 226

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High Courts28 Nov 2022Allowed

M/S Colliery Sramic Sangh Vs Union Of India And Others

Jharkhand High Court · (2022) 11 JH CK 0058

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High Courts25 Nov 2022Allowed/Disposed Of

Vikas Saraowgi And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0055

Indian Penal Code, 1860 — Section 323, 341, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts25 Nov 2022Allowed/Disposed Of

Md. Sonu @ Sonu Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0054

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 366A

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High Courts24 Nov 2022Disposed Of

GTS Coal Sales And Others Vs Directorate General Of Goods & Services Tax Intelligence And Others

Jharkhand High Court · (2022) 11 JH CK 0057

Central Goods And Services Tax Act, 2017 — Section 73(5)

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High Courts24 Nov 2022Allowed

Bijendra Singh And Others Vs Union Of India

Jharkhand High Court · (2022) 11 JH CK 0056

Railways Act, 1989 — Section 123(c)(2)Railways (Amendment) Act, 1994 — Section 124, 124A

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High Courts23 Nov 2022Disposed Of

Manas Sett Vs Asirbadh Construction Company Pvt. Ltd And Others

Jharkhand High Court · (2022) 11 JH CK 0051

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High Courts22 Nov 2022

Raushan Kumar Nanda Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0053

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High Courts21 Nov 2022

Kousaliya Devi And Others Vs State Of Jharkhand And Anr

Jharkhand High Court · (2022) 11 JH CK 0050

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High Courts18 Nov 2022Dismissed

Ashok Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0047

Code Of Criminal Procedure, 1973 — Section 125

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High Courts18 Nov 2022Disposed Of

Manoj Kumar Mandal Vs State Of Jharkhand

Jharkhand High Court · (2022) 11 JH CK 0046

Code Of Criminal Procedure, 1973 — Section 451

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High Courts18 Nov 2022Disposed Of

Emmanuel Tigga And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0045

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High Courts18 Nov 2022Allowed

Jharkhand Bijli Vitran Nigam Ltd Vs Vexcel Upkram Private Limited

Jharkhand High Court · (2022) 11 JH CK 0041

Constitution Of India, 1950 — Article 226Jharkhand Micro And Small Enterprises Facilitation Council Rules, 2007 — Rule 4Micro, Small And Medium Enterprises Development Act, 2006 — Section 16, 18, 19, 21

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High Courts17 Nov 2022Disposed Of

M/s Hetamsaria Plastics Private Limited Vs State Of Jharkhand

Jharkhand High Court · (2022) 11 JH CK 0049

Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54(5)Code Of Criminal Procedure, 1973 — Section 451Mines And Minerals (Development And Regulation) Act, 1957 — Section 52(c)

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