Tribunals and Commissions06 Aug 2021
Jamshed Ansari Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0461
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 236 of 563
Tribunals and Commissions06 Aug 2021Disposed Of
Jamshed Ansari Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0038
Tribunals and Commissions06 Aug 2021Dismissed
Shivani (D.O.B.:25.09.1993) Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Aug 2021Disposed Of
Anshu Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Aug 2021Disposed Of
Kiran Dahiya Vs Chairman Delhi Subordinate Services Selection Board Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0002
Tribunals and Commissions05 Aug 2021
Mahipal Choudhary & Ors. Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0462
Tribunals and Commissions05 Aug 2021
Amita Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0463
Tribunals and Commissions05 Aug 2021
Rajesh Kumar Gupta Vs Manoj Ahuja & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0464
Tribunals and Commissions05 Aug 2021
Gyandeo Prasad Vs Sh. Hemendra Kumar
Central Administrative Tribunal · (2021) 08 CAT CK 0465
Tribunals and Commissions05 Aug 2021
Balwan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0466
Tribunals and Commissions05 Aug 2021Dismissed
Amita & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0030
Tribunals and Commissions04 Aug 2021
Prakash Gopalan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0467
Tribunals and Commissions04 Aug 2021
Hemant Kumar Vs State Of Delhi (NCT Of Delhi) & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0468
Tribunals and Commissions04 Aug 2021
Monika & Ors. Vs Sh. Dharmendra & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0469
Tribunals and Commissions04 Aug 2021
Sh. Parmanand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0470
Administrative Tribunals Act, 1985-Section 19CCS (Pensionary) Rules, 1972-Rule 88, 17
Tribunals and Commissions04 Aug 2021Disposed Of
Parmanand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pensionary) Rules, 1972 — Rule 17, 88
Tribunals and Commissions04 Aug 2021Dismissed
Hemant Kumar Vs State Of Delhi (NCT Of Delhi) & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0016
Tribunals and Commissions03 Aug 2021
Prem Sagar Nahar (Retd.) Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0471
Tribunals and Commissions03 Aug 2021
Sunil Kumar Mehto & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0472
Tribunals and Commissions03 Aug 2021
Smt. Santosh Sharma Vs Shri Dharmendera & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0473