Tribunals and Commissions13 Aug 2021
Neetu & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0448
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 235 of 563
Tribunals and Commissions13 Aug 2021
All India Guards Council & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0449
Tribunals and Commissions13 Aug 2021Disposed Of
All India Guards Council Vs & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0022
Tribunals and Commissions11 Aug 2021
Bhupendra Rawat & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0450
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Aug 2021
Narendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0451
Tribunals and Commissions11 Aug 2021Disposed Of
Bhupendra Rawat & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Aug 2021Dismissed
Narendra Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0012
Tribunals and Commissions10 Aug 2021
Ganshyam Shivnath Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0452
Tribunals and Commissions10 Aug 2021
Santosh Kumar & Ors. Vs Vijay Kumar & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0453
Tribunals and Commissions10 Aug 2021
Krishna & Ors. Vs Sri Sujeet Kumar Jha & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0454
Tribunals and Commissions10 Aug 2021
Shakti Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0455
Tribunals and Commissions10 Aug 2021Dismissed
Ganshyam Shivnath Pandey, IFS (Retd.) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0041
Tribunals and Commissions10 Aug 2021Disposed Of
Keshav Ram & Others Vs Vijay Kumar Panjiar, Divisional Railway Manager, North East Railway, Varanasi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0015
Tribunals and Commissions09 Aug 2021
Saheb Singh Vs GNCT Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0456
Tribunals and Commissions09 Aug 2021
B.S. Jarial Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0457
CPC-Section 114, Order XLVII Rule 1Administrative Tribunals Act-Section 22(3)(f)
Tribunals and Commissions09 Aug 2021Dismissed
B.S. Jarial Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0036
Code Of Civil Procedure 1908 — Section 22(3)(f), 114Code Of Civil Procedure 1908 — Order 47 Rule 1
Tribunals and Commissions09 Aug 2021Disposed Of
Saheb Singh (Driver) Vs GNCT Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0032
Tribunals and Commissions06 Aug 2021Partly Allowed
Anshu Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0458
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Aug 2021
Kiran Dahiya Vs The Chairman, Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0459
Tribunals and Commissions06 Aug 2021
Ms. Shivani Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0460
A.T. Act, 1985-Section 19