Tribunals and Commissions01 Sept 2021
Shri Gopal Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 09 CAT CK 0679
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 234 of 563
Tribunals and Commissions01 Sept 2021
Kishan Lal Vs Udit Prakash Rai & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0680
Tribunals and Commissions01 Sept 2021
Ramesh Chandra Gupta Vs Ashutosh Gangal & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0681
Tribunals and Commissions01 Sept 2021
C Muralidharan Nair Vs M/O Defence
Central Administrative Tribunal · (2021) 09 CAT CK 0682
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2021
K.Sudheendran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0683
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2021
Sheela Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0684
Tribunals and Commissions01 Sept 2021
Sohan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0685
Tribunals and Commissions01 Sept 2021
Rekha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0686
Tribunals and Commissions01 Sept 2021Disposed Of
Gopal Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 09 CAT CK 0004
Tribunals and Commissions01 Sept 2021Disposed Of
Komal Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0003
Tribunals and Commissions01 Sept 2021Disposed Of
Sheela Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0001
Tribunals and Commissions27 Aug 2021
Anil Kumar Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0443
Tribunals and Commissions27 Aug 2021Allowed
Anil Kumar Rai Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0040
Tribunals and Commissions26 Aug 2021
Vivek Bajpai Vs Council For Scientific And Industrial Research & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0444
Tribunals and Commissions26 Aug 2021Disposed Of
Vivek Bajpai Vs Council For Scientific And Industrial Research & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0035
Tribunals and Commissions25 Aug 2021
Rajesh Kumar Vs D.K. Singh & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0445
Tribunals and Commissions25 Aug 2021
Satish Anand & Ors. Vs Pradeep Kumar Joshi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0446
Administrative Tribunals' Act, 1985-Section 17
Tribunals and Commissions25 Aug 2021Disposed Of
Rajesh Kumar Vs D.K. Singh & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0037
Tribunals and Commissions19 Aug 2021Disposed Of
Prabha Tirkey Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0033
Tribunals and Commissions18 Aug 2021
Ms. Prabha Tirkey Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0447