Tribunals and Commissions14 Sept 2021
Dr. Sumit Gulla Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0647
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 232 of 563
Tribunals and Commissions14 Sept 2021
Sh. Chander Bhan Mishra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0648
Tribunals and Commissions14 Sept 2021Disposed Of
Arti Narang Vs State (Govt. Of NCT Of Delhi) & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0015
Tribunals and Commissions14 Sept 2021Disposed Of
Dr. Sumit Gulla Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0013
Tribunals and Commissions10 Sept 2021
Batuk Savasadia Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0649
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2021
Anish C. Janan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0650
Tribunals and Commissions10 Sept 2021
V.C.Abdul Basheer Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0651
SRO 308 of 1978
Tribunals and Commissions10 Sept 2021
M.V. Ramanarayanan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0652
Indian Railway Establishment Code (Vol. I)-Rules 1643
Tribunals and Commissions10 Sept 2021Disposed Of
V.C. Abdul Basheer Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0011
Tribunals and Commissions10 Sept 2021Disposed Of
M. V. Ramanarayanan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0010
Tribunals and Commissions06 Sept 2021Allowed
K.C. Kunhimon Vs The Administrator, Union Territory Of Lakshadweep & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0653
CCS (CCA) Rules, 1965-Rule 15, 16, 16(b), 16(1)(b)CCS (Pension) Rules, 1972-Rule 9, 9(1), 9(2)
Tribunals and Commissions06 Sept 2021
Mahaveer Bawlia Vs Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0654
Administrative Tribunals Act, 1985-Section 19Central Civil Service (Classification, Control & Appeal) Rules, 1965-Rule 10 Sub-Rule 7ESIC (Staff & Conditions of Service) Regulation, 1959-Rule 10 Sub-Rule 5
Tribunals and Commissions06 Sept 2021
Guryog Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0655
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Sept 2021Disposed Of
K.C. Kunhimon Vs Administrator, Union Territory Of Lakshadweep, Lakshadweep Administration, Kavaratti - 682 555. & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0036
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 15, 16, 16(b), 16(1)(b)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 9(2)
Tribunals and Commissions06 Sept 2021Disposed Of
Mahaveer Bawlia Vs Employees’ State Insurance Corporation
Central Administrative Tribunal · (2021) 09 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Sept 2021
Joginder Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0656
Tribunals and Commissions03 Sept 2021
Pillai Mini Sukumaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0657
Tribunals and Commissions03 Sept 2021
Parveen Kumar & Ors. Vs Directorate Of Education & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0658
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rules 4(5)(A), 4(5)(B)Civil Procedure Code 1908-Order 1 Rule 1
Tribunals and Commissions03 Sept 2021
Shri Jayabrata Bose Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0659
Tribunals and Commissions03 Sept 2021
Minimol O.K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0660