Tribunals and Commissions20 Sept 2021
Manikuttan.S Vs The Chief Post Master General & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0631
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 231 of 563
Tribunals and Commissions20 Sept 2021
Smt.C.K. Ashvathi Vs Arvind Vadnerkar & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0632
Tribunals and Commissions20 Sept 2021
Suresh Kumar Thukral Vs Dr. Ajay Bhushan Prasad Pandey & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0633
Tribunals and Commissions20 Sept 2021Dismissed
C.K. Ashvathi Vs Arvind Vadnerkar & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0028
Tribunals and Commissions17 Sept 2021
P.K.Madhu & Ors. Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0634
Tribunals and Commissions17 Sept 2021
Sunitha Kumari K.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0635
Tribunals and Commissions17 Sept 2021
James Joseph Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0636
Tribunals and Commissions17 Sept 2021
S Chandran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0637
Central Excise and Customs Department Tax Assistant (Group C Post) Recruitment Rules
Tribunals and Commissions17 Sept 2021
Rohit Sonkar Vs India Trade Promotion Organization & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0638
Cr.P.C.-Section 173
Tribunals and Commissions17 Sept 2021
Vipin.V.S Vs Chairman & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0639
Tribunals and Commissions17 Sept 2021
D.K. Gupta Vs Union Of India
Central Administrative Tribunal · (2021) 09 CAT CK 0640
Tribunals and Commissions17 Sept 2021Disposed Of
Rohit Sonkar Vs India Trade Promotion Organization & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0019
Code Of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions17 Sept 2021Disposed Of
S. Chandran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0017
Tribunals and Commissions16 Sept 2021
Kailash Chand Mittal Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0641
Tribunals and Commissions16 Sept 2021
Manjula Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0642
Tribunals and Commissions16 Sept 2021
Samar Bahadur Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0643
Tribunals and Commissions16 Sept 2021
Naresh Chand Goyal Vs Chairman Railway Board & CEO
Central Administrative Tribunal · (2021) 09 CAT CK 0644
Tribunals and Commissions16 Sept 2021Disposed Of
Kailash Chand Mittal Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0012
Tribunals and Commissions14 Sept 2021
Arti Narang Vs The State & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0645
Tribunals and Commissions14 Sept 2021
Krishna Kant Mishra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0646