Tribunals and Commissions03 Sept 2021
Smt. Rani Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0661
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 233 of 563
Tribunals and Commissions03 Sept 2021
Prahlad Prasad Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0662
Constitution of India-Article 14, 16, 21, 311
Tribunals and Commissions03 Sept 2021
Girdhari Lal Chouhan & Ors. Vs Secretary To The Government Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0663
Tribunals and Commissions03 Sept 2021
Harsh Lata Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0664
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Sept 2021Disposed Of
Minimol O.K. Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0007
Tribunals and Commissions03 Sept 2021Disposed Of
Pillai Mini Sukumaran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0006
Tribunals and Commissions02 Sept 2021
Neeraj Malhotra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0665
AT Act, 1985-Section 19
Tribunals and Commissions02 Sept 2021
Saji M. Thomas Vs Shri Sidharth K. Varma
Central Administrative Tribunal · (2021) 09 CAT CK 0666
Tribunals and Commissions02 Sept 2021
Manohar Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0667
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2021
Abhishek Chaturvedi Vs The General Manager (P), Head Quarter Office, North Western Railway
Central Administrative Tribunal · (2021) 09 CAT CK 0668
Tribunals and Commissions02 Sept 2021
T.K. Sayedali Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0669
CCS (RP) Rules
Tribunals and Commissions02 Sept 2021
Mini Abraham & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0670
Tribunals and Commissions02 Sept 2021
Pinkesh Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0671
RTI Act
Tribunals and Commissions02 Sept 2021
Km Bani Biswas Vs General Manager, N E Rly & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0672
Tribunals and Commissions02 Sept 2021
Smt Santosh Sharma Vs Shri Dharmendera & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0673
Tribunals and Commissions02 Sept 2021
Sh. Jogender Singh Lather Vs Sh. Vijay Dev & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0674
Tribunals and Commissions02 Sept 2021
Varun Gaba Vs CBSE & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0675
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2021
Ms. Komal Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0676
Tribunals and Commissions01 Sept 2021
Ravindra Nath Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0677
Tribunals and Commissions01 Sept 2021
Indian Railways Medical Laboratory Technologists Association & Anr. Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0678