Tribunals and CommissionsDivision Bench(2021) 09 CAT CK 0666

Saji M. Thomas vs Shri Sidharth K. Varma

Central Administrative Tribunal, Ernakulam · Decided on 2 September 2021

HON’BLE JUDGES
P. Madhavan, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
CP(C)/180/00012/2021 in OA 180/536/2020

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Judgment

1 paragraphs · 60 words

P.Madhavan, Judicial Member Learned counsel for the petitioner present. Counsel for the respondents submits that the representation filed by the petitioner has been disposed of and nothing survives in this matter. Respondents have already filed an affidavit along with a copy of the order passed before this Tribunal. Hence the C.P(C) is treated as closed. Notice, if any, stands discharged.