Tribunals and Commissions28 Sept 2021Allowed
K. Ramabhadran & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0032
Constitution Of India, 1949 — Article 14, 16, 148, 309
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Central Administrative Tribunal judgments
11,243 judgments · page 230 of 563
Tribunals and Commissions28 Sept 2021Disposed Of
D Mohamed Manikfan vs Vs Administrator Union & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0031
Tribunals and Commissions28 Sept 2021Dismissed
Davender Pal Makkar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Sept 2021
Laxman Ram Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0620
Tribunals and Commissions27 Sept 2021Disposed Of
Laxman Ram Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0029
Tribunals and Commissions24 Sept 2021
Jamil Ahmed Ansari & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0621
Constitution of India-Articles 14, 16
Tribunals and Commissions24 Sept 2021Allowed
Jamil Ahmed Anssari & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0022
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions23 Sept 2021
Petrishia Thomas Vs The Chairman-Cum-Managing Director & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0622
Tribunals and Commissions23 Sept 2021
M.R. Rajeev Nair Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0623
Tribunals and Commissions23 Sept 2021
Namita Datta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0624
Administrative Tribunals Act, 1985-Section 19All India Service (DCV) Rule, 1958-Rule 5 (1) provisoAll India Service (Leave) Rules, 1955-Rule 7 (2)
Tribunals and Commissions23 Sept 2021Disposed Of
Namita Datta IAS (AGMU - 1991) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 19All India Service (DCV) Rule, 1958 — Rule 5(1)All India Service (Leave) Rules, 1955 — Rule 7(2)
Tribunals and Commissions23 Sept 2021Dismissed
Petrishia Thomas Vs Chairman-Cum-Managing Director, Bharat Sanchar Nigam Ltd., Corporate Office, New Delhi - 110 001 & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0024
Tribunals and Commissions22 Sept 2021
M.S. George Vs The Pay & Accounts Officer, Railway Board & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0625
Tribunals and Commissions22 Sept 2021
K.P.Sathyaprakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0626
CCS (CCA) Rules, 1965-Rule 11, 24(1)(ii), 27, 27(2), 27(2)(c), 27(2)(c)(i), 27(2)(c)(ii), 29Constitution of India
Tribunals and Commissions22 Sept 2021
K.Sreekumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0627
Department of Posts (Postman and Mail Guard) Recruitment (Amendment) Rules, 2012
Tribunals and Commissions22 Sept 2021
Sukhbir Singh Ahuja Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0628
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions22 Sept 2021Disposed Of
Sukhbir Singh Ahuja Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Sept 2021
K Sreekumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0025
Tribunals and Commissions21 Sept 2021
Smt. Kanta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0629
Tribunals and Commissions20 Sept 2021
Sumanta Kumardas & Ors. Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0630