Tribunals and Commissions08 Oct 2021
P.S. Gopi & Anr. Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0563
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 228 of 563
Tribunals and Commissions08 Oct 2021
Dinesh Kumar Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0564
Tribunals and Commissions08 Oct 2021
Dr Santosh Kumar Tiwari Vs Shri Raj Kumar, IAS & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0565
IPC-Section 120-B, 420, 467PC Act, 1988-Section 13(2) read with 13(1)(d)
Tribunals and Commissions08 Oct 2021Dismissed
N M Mathai Vs Superintendent Of Post offices & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0019
Tribunals and Commissions08 Oct 2021Disposed Of
Dr. G K Swamy Vs National Ayurveda Research Institute For Panchakarma & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0017
Tribunals and Commissions08 Oct 2021Dismissed
Rajeev Kumar Saxena Vs Union Of India Through Secretary, Ministry Of Communication Govt. Of India, Dak Bhawan, New Delhi & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0016
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions08 Oct 2021Dismissed
K.P Kanchan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0015
Tribunals and Commissions08 Oct 2021Dismissed
Deep Chand Kushwaha Vs Commissioner Kendriya Vidyalaya Sangathan 18 Institutional Area, Saheed Jeet Singh Marg, New Delhi 110016 & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0014
Tribunals and Commissions07 Oct 2021
Santra Devi Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0566
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2) (b)IPC-Sections 302
Tribunals and Commissions07 Oct 2021
Sakendra Paswan & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0567
Tribunals and Commissions07 Oct 2021Allowed
Santra Devi Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2021) 10 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 302Indian Arms Act, 1959 — Section 25, 54, 59
Tribunals and Commissions06 Oct 2021
Nishana A M Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0568
Constitution of India-Article 16
Tribunals and Commissions06 Oct 2021
V.T.K. Nayanar Vs Ajay Bhushan Pandey & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0569
Tribunals and Commissions06 Oct 2021
General Secretary, Central Government Pensioners' Association Vs M. Sanjeeva Kumar & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0570
Tribunals and Commissions06 Oct 2021Dismissed
Nishana A M Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0010
Constitution Of India, 1949 — Article 16
Tribunals and Commissions05 Oct 2021
Nithiya R Warriar Vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0571
Tribunals and Commissions05 Oct 2021
Rakesh Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0572
Tribunals and Commissions05 Oct 2021Disposed Of
Nithya R Warriar Vs Commissioner, Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0013
Tribunals and Commissions04 Oct 2021
A.R. Prem Kumar & Anr. Vs Ajay Kumar Bhalla & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0573
IPS (Appointment by Promotion) Regulations, 1955-Regulation 3
Tribunals and Commissions04 Oct 2021
T. Ramachandran & Anr. Vs Ajay Kumar Bhalla & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0574
IPS (Appointment by Promotion) Regulations, 1955-Regulation 3