Tribunals and Commissions12 Oct 2021Allowed
Harendra Gawaria Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 227 of 563
Tribunals and Commissions12 Oct 2021Disposed Of
Union Of India Vs Padmini T K
Central Administrative Tribunal · (2021) 10 CAT CK 0029
Tribunals and Commissions12 Oct 2021Dismissed
Jiyath Hussain K P Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0024
Tribunals and Commissions12 Oct 2021Disposed Of
Sreejith S Nair Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0022
Tribunals and Commissions12 Oct 2021
Padmini T.K Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0021
Tribunals and Commissions12 Oct 2021Dismissed
M M Kurian Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions11 Oct 2021
Ranjeet Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0553
Tribunals and Commissions11 Oct 2021
Akhil K Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0554
Tribunals and Commissions11 Oct 2021
Abhineet Jain Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0555
Tribunals and Commissions11 Oct 2021
Sunny Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0556
Tribunals and Commissions11 Oct 2021Disposed Of
Sunny Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0027
Tribunals and Commissions11 Oct 2021Disposed Of
Abhineet Jain Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0026
Tribunals and Commissions11 Oct 2021Disposed Of
Ranjeet Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0025
Tribunals and Commissions11 Oct 2021Disposed Of
Akhil K Vs Kendriya Vidyalaya Sanghthan & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0023
Tribunals and Commissions08 Oct 2021
K.P Kanchan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0557
Tribunals and Commissions08 Oct 2021
Deep Chand Kushwaha Vs The Commissioner Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0558
Tribunals and Commissions08 Oct 2021
Dr. G.K. Swamy Vs National Ayurveda Research Institute For Panchakarma & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0559
Fundamental Rules-Rule 56Bylaws of the Central Council for Research in Ayurvedic Science-Rules 34, 35, Clause 34
Tribunals and Commissions08 Oct 2021
Rajeev Kumar Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0560
CCA (CCS) Rules-Rule 14
Tribunals and Commissions08 Oct 2021
N.M. Mathai Vs The Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0561
Tribunals and Commissions08 Oct 2021
S.S. Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0562
Railway Servants (Disciplinary and Appeal) Rules, 1968-Rule 25, 25(iv)Cr.P.C.-Section 125IPC-Section 494