Tribunals and Commissions28 Oct 2021
All India Association Of Statistical Investigators & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0528
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 225 of 563
Tribunals and Commissions27 Oct 2021
Ravat Chirag Bhikhabhai Vs The Chairman, Railway Recruitment Board & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0529
AT Act 1985-Section 19Ordinance No.CAR/1090/M.59/5148/H dated 16.04.1998
Tribunals and Commissions27 Oct 2021
Anita Vs The Management Of East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0530
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions27 Oct 2021
Yaduvendra Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0531
Tribunals and Commissions27 Oct 2021Disposed Of
Anita Vs Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 10 CAT CK 0049
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Oct 2021
Ravat Chirag Bhikhabhai & Others Vs Chairman, Railway Recruitment Board & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0045
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Oct 2021
Agra P. Thankachan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0532
GDS (Conduct and Engagement) Rules 2011-Rule 3-A(3(i))
Tribunals and Commissions26 Oct 2021
Krishna Mohan Mishra & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0533
Tribunals and Commissions26 Oct 2021Dismissed
Agra P Thankachan Vs Union Of India Rep. By The Director General, Department Of Posts & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0042
Gramin Dak Sevaks (Conduct & Engagement ) Rules, 2011 — Rule 3A(3(i))
Tribunals and Commissions25 Oct 2021
Shri Laddu Lal Meena Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0534
Tribunals and Commissions25 Oct 2021
Rajbir Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0535
Administrative Tribunals Act, 1985-Section 19IPC-Section 387, 120BCCS Conduct Rules, 1964-Rule 3
Tribunals and Commissions25 Oct 2021
P.B. Rajeev, I.P.S. Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0536
Indian Police Service (Appointment by Promotion) Regulations, 1955All India Service Rules
Tribunals and Commissions25 Oct 2021Allowed
Dinesh Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0537
Administrative Tribunals Act, 1985-Section 19IPC-Section 384/385/452/32Constitution of India-Article 311 (2) (b), 311(2)(b), clause (b) of Second Proviso to Article 311 (2)
Tribunals and Commissions25 Oct 2021Dismissed
Rajbir Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2021) 10 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 120B, 387Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions25 Oct 2021Disposed Of
P B Rajeev Ips Vs State Of Kerala & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0043
Tribunals and Commissions25 Oct 2021Partly Allowed
Dinesh Kumar Vs Commissioner of Police & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 32, 384, 385, 452Code Of Criminal Procedure, 1973 — Section 313
Tribunals and Commissions25 Oct 2021Dismissed
Laddu Lal Meena Vs General Manager, Western Railway, Churchgate, Mumbai - 400020 & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0035
Tribunals and Commissions22 Oct 2021
Surendar Singh Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0538
Tribunals and Commissions22 Oct 2021Disposed Of
Surendar Singh Vs General Manager Southern Railway & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0032
Tribunals and Commissions21 Oct 2021
Nagajothi S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0539
CCS (Pension) Rules, 1972-Rule 40CCS (CCA) Rules, 1965-Rule 14