Tribunals and Commissions08 Nov 2021Disposed Of
K Arya Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0011
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 224 of 563
Tribunals and Commissions05 Nov 2021
K. Rajendran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0546
RTI Act
Tribunals and Commissions05 Nov 2021
Vanaja Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0547
Tribunals and Commissions05 Nov 2021Disposed Of
K Rajendran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0007
Tribunals and Commissions03 Nov 2021
S. Gopalakrishnan Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0548
Constitution of India-Article 14, 16 (1)RTI Act
Tribunals and Commissions03 Nov 2021
B. Radhamani Amma Vs The Principal Controller Of Defense Accounts (Pensions) & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0549
Tribunals and Commissions03 Nov 2021
Prince P.I. Vs The Chief Engineer (NW) & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0550
Tribunals and Commissions03 Nov 2021Disposed Of
B Radhamani Amma Vs Principal Controller Of Defense Accounts (Pensions) & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0010
Tribunals and Commissions03 Nov 2021Disposed Of
Prince P I Vs Chief Engineer (NW) & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0009
Tribunals and Commissions03 Nov 2021Dismissed
S Gopalakrishnan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0005
Constitution Of India, 1949 — Article 14, 16(1)
Tribunals and Commissions02 Nov 2021
P. Madhusoodanan Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0551
CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3CCS (CCA) Rules, 1965-Rule 14CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions02 Nov 2021
K.M. Unnikrishnan Vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0552
Tribunals and Commissions02 Nov 2021
Amrendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0553
CCS (CCA) Rules, 1965-Rule 23
Tribunals and Commissions02 Nov 2021
Kunwar Bahadur Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0554
Tribunals and Commissions02 Nov 2021Dismissed
P Madhusoodanan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0006
Customs Act, 1962 — Section 155Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(1)(i), 3(1)(ii)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions02 Nov 2021Disposed Of
Amrendra Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0003
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 23
Tribunals and Commissions02 Nov 2021Disposed Of
Kunwar Bahadur Singh Vs Union Of India
Central Administrative Tribunal · (2021) 11 CAT CK 0002
Tribunals and Commissions01 Nov 2021
E.K. Mohammed Haneefa Vs The Administrator & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0555
CCS (RP) Rules, 2008-Rule 13
Tribunals and Commissions01 Nov 2021Disposed Of
E K Mohammed Haneefa Vs Administrator, Union Territory Of Lakhadweep & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0001
Central Civil Services (Reviserd Pay) Rules, 2008 — Rule 13
Tribunals and Commissions29 Oct 2021
Riyas. M Vs The Administrator & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0527