Tribunals and Commissions15 Nov 2021
Vipin Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0524
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 222 of 563
Tribunals and Commissions15 Nov 2021
Akhilesh Kapoor Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0525
Tribunals and Commissions15 Nov 2021
Rajesh Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0526
Tribunals and Commissions15 Nov 2021Disposed Of
Pramod Kumar Ojha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0029
Tribunals and Commissions15 Nov 2021Disposed Of
Rajesh Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0028
Tribunals and Commissions15 Nov 2021Disposed Of
Yaduvendra Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0027
Tribunals and Commissions15 Nov 2021Disposed Of
Akhilesh Kapoor Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0026
Tribunals and Commissions15 Nov 2021Disposed Of
Vipin Kumar Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0025
Tribunals and Commissions12 Nov 2021
Roja Johnny & Ors. Vs Director AIIMS & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0527
Tribunals and Commissions12 Nov 2021
Ashish Kanchap Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0528
Constitution of India-Articles 14, 16 and 21RTI ActCode of Civil Procedure-Order 26 Rule 10A
Tribunals and Commissions12 Nov 2021
Roopa Bharti Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0529
Tribunals and Commissions12 Nov 2021
Balraj Singh Vs Delhi Development Authority
Central Administrative Tribunal · (2021) 11 CAT CK 0530
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 20(2)CCS (CCA) Rules, 1965-Rule 11, 14, 16 (1-A)
Tribunals and Commissions12 Nov 2021
Ranbir Singh Grewal Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0531
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Nov 2021Allowed
Ranbir Singh Grewal Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Nov 2021
Mahipal Vs Union Of India
Central Administrative Tribunal · (2021) 11 CAT CK 0532
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Nov 2021Dismissed
Mahipal Vs Union Of India
Central Administrative Tribunal · (2021) 11 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Nov 2021
Subaidabi C.P. Vs The Administrator, Union Territory Of Lakshadweep & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0533
Constitution of India-Article 309, 14
Tribunals and Commissions10 Nov 2021
Ram Chander Yadav Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0534
Administrative Tribunals Act, 1985-Section 19, 21, 21(1), 21(3)Right to Information Act, 2005
Tribunals and Commissions10 Nov 2021
Bindu.K.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0535
Tribunals and Commissions10 Nov 2021
Suresh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0536
Administrative Tribunals Act, 1985-Section 19, 4(5)(a) and (b)RTI ActRecruitment Rules, 2015