Tribunals and Commissions10 Nov 2021
Satpal Antil Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0537
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 68CCS (CCA) Rules, 1965-Rule 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 223 of 563
Tribunals and Commissions10 Nov 2021
Ajay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0538
Tribunals and Commissions10 Nov 2021
G.P. Tripathi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0539
Tribunals and Commissions10 Nov 2021Disposed Of
G P Tripathi & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0023
Tribunals and Commissions10 Nov 2021Disposed Of
Ajay Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0022
Tribunals and Commissions10 Nov 2021Dismissed
Satpal Antil Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 68Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions10 Nov 2021Partly Allowed
Suresh Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 4(5)(a), 4(5)(b), 19
Tribunals and Commissions10 Nov 2021Dismissed
Ram Chander Yadav (Not Working At Present) Vs Govt. Of N.C.T. Of Delhi & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)
Tribunals and Commissions10 Nov 2021Allowed
Mohammed Iqubal C Vs Administrator Union Territory Of Lakshadweep, Kavaratti - 682 555 & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0016
Constitution Of India, 1949 — Article 14, 309
Tribunals and Commissions10 Nov 2021Disposed Of
Bindu. K.S Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0015
Tribunals and Commissions09 Nov 2021
S. Unnikrishnan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0540
All India Service Rules
Tribunals and Commissions09 Nov 2021
Dhavalkumar J Solanki Vs The Chief Postmaster General & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0541
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 10, 10(1), 10(5), 10(6), 10(7), 14, 23Fundamental Rules-Rule 52
Tribunals and Commissions09 Nov 2021Disposed Of
S.Unnikrishnan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0014
Tribunals and Commissions08 Nov 2021
Smt.K.Arya Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0542
Tribunals and Commissions08 Nov 2021
B. Sarala Vs The General Manager Telecom & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0543
BSNL CDA Rules, 2006-Rule 43, 36, 4(1)(a), 4(1)(b), 4(1)(c), 4(1)(d)Fundamental Rules-FR 55
Tribunals and Commissions08 Nov 2021
Ramachandran T Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0544
Indian Police Service (Appointment by Promotion) Regulations, 1955-Regulation 3, 5, 5(1), 5(2)Constitution of India-Article 16
Tribunals and Commissions08 Nov 2021
Reena Vs The Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 11 CAT CK 0545
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Nov 2021Disposed Of
Reena Vs Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 11 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 Nov 2021Dismissed
B. Sarala Vs General Manager Telecom, Bharat Sanchar Nigam Limited, Alapuzha & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0013
Bharat Sanchar Nigam Limited (BSNL) Conduct, Discipline And Appeal Rules, 2006 — Rule 4(1)(a), 4(1)(b), 4(1)(c), 4(1)(d), 36, 43
Tribunals and Commissions08 Nov 2021Allowed
Ramachandran T Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0012
Constitution Of India, 1949 — Article 16Indian Police Service (Appointment By Regulations), 1955 — Regulation 5, 5(1), 5(2)