Tribunals and Commissions01 Dec 2021
Deepak Vs Vikash Anand & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0363
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 220 of 563
Tribunals and Commissions01 Dec 2021Disposed Of
Jasjit Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0001
Tribunals and Commissions30 Nov 2021
Mr. Mohd Asalam Vs Ministry of AYUSH & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0503
Tribunals and Commissions30 Nov 2021
Ms. Charanjit Kaur Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0504
Constitution of India-Article 226, 227Evidence Act
Tribunals and Commissions30 Nov 2021
Akhil Dilli Prathmik Shikshak Sangh (Regd.) & Ors. Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0505
CCS (Revised Pay) Rules, 2008
Tribunals and Commissions30 Nov 2021
Dinesh Kumar Verma Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0506
Tribunals and Commissions30 Nov 2021Disposed Of
Mohd Asalam Vs Ministry Of AYUSH & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0049
Tribunals and Commissions30 Nov 2021Dismissed
Charanjit Kaur Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0048
Constitution Of India, 1949 — Article 226, 227
Tribunals and Commissions30 Nov 2021Dismissed
Akhil Dilli Prathmik Shikshak Sangh (Regd.) & Others Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0047
Tribunals and Commissions30 Nov 2021Dismissed
Dinesh Kumar Verma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0046
Tribunals and Commissions29 Nov 2021
Ms. Viplavi Poonam & Ors. Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0507
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions29 Nov 2021
Nishant Verma Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0508
Tribunals and Commissions29 Nov 2021Disposed Of
Nishant Verma Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0050
Tribunals and Commissions29 Nov 2021
Viplavi Poonam & Others Vs Kendariya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0045
CAT (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions25 Nov 2021
Santosh Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0509
Tribunals and Commissions25 Nov 2021
Mohammad Arshad Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0510
Tribunals and Commissions25 Nov 2021Disposed Of
Santosh Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0044
Tribunals and Commissions25 Nov 2021Disposed Of
Rahul Yaduvendu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0043
Tribunals and Commissions25 Nov 2021Disposed Of
Mohammad Arshad Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0041
Tribunals and Commissions24 Nov 2021
Devendra D.Solanki Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0511