Tribunals and Commissions05 Jan 2022
V. Sekar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 01 CAT CK 0467
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 218 of 563
Tribunals and Commissions04 Jan 2022
Dhaval Brahmbatt Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0468
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3) clauses (a) to (i)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions04 Jan 2022
Dr. Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0469
Constitution of India-Articles 14 and 16RTI Act, 2005-Section 8(1)(h)Central Services (Medical Attendance) Rules
Tribunals and Commissions04 Jan 2022Dismissed
Dhaval Brahmbatt Citizen Of India Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure 1908 — Section 114Code Of Civil Procedure 1908 — Order 47 Rule 1
Tribunals and Commissions03 Jan 2022
Rohit Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0470
Tribunals and Commissions03 Jan 2022
Kalyan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0471
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Jan 2022
Saroj Kanta Vs UT Admin & Ors.
Central Administrative Tribunal · (2022) 01 CAT CK 0472
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Jan 2022Disposed Of
Kalyan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Jan 2022Disposed Of
Saroj Kanta Vs UT Admin, Through Advisor To Administrator, UT Secretariat, Sector 9, Chandigarh U.T. Pin-160017 & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Jan 2022Disposed Of
Rohit Kumar Shukla Vs Union Of India & Others
Central Administrative Tribunal · (2022) 01 CAT CK 0001
Tribunals and Commissions24 Dec 2021
Shri Anil Kumar & Ors. Vs Director (Local Bodies) & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0347
Administrative Tribunals Act, 1985-Section 19Delhi Municipal Corporation Act, 1957-Section 3, 41, 89, 90, 90A, 92, 98, 484-AConstitution of India-Article 12, 15, 16
Tribunals and Commissions24 Dec 2021
Shantanu Mandal Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 12 CAT CK 0348
Constitution of India-Article 15, 21, 226, 323-AFundamental Rules-Rule 11, 15
Tribunals and Commissions24 Dec 2021Dismissed
Anil Kumar, Group-C & Others Vs Director (Local Bodies), Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19Delhi Municipal Corporation Act, 1957 — Section 3, 41, 89, 90, 90(A), 92, 98, 484(A)(1)Constitution Of India, 1949 — Article 12, 15, 16
Tribunals and Commissions24 Dec 2021Dismissed
Shantanu Mandal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0016
Constitution Of India, 1949 — Article 15, 21, 226, 323A
Tribunals and Commissions23 Dec 2021
Dr. Baljinder Singh Vs Post Graduate Institute Of Medical Education And Research & Anr.
Central Administrative Tribunal · (2021) 12 CAT CK 0349
Administrative Tribunals Act, 1985-Section 19Post Graduate Institute of Medical Education and Research, Chandigarh Act, 1966-Section 2, 5, 12, 13, 25, 31, 32Post Graduate Institute of Medical Education and Research, Chandigarh, Rules, 1967-Rule 7(1)
Tribunals and Commissions23 Dec 2021Dismissed
Janinul Nishah Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0015
Contract Act, 1872 — Section 72, 171Central Civil Services (Pension) Rules, 1972 — Rule 70
Tribunals and Commissions23 Dec 2021Partly Allowed
Dr Baljiner Singh Vs Post Graduate institute Of Medical Education And Research, Chandigarh & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19Post Graduate Institute Of Medical Education And Research, Chandigarh Act, 1966 — Section 2, 5, 12, 13, 25, 31, 32, 32(1), 32(2)Post Graduate Institute Of Medical Education And Research, Chandigarh, Rules, 1967 — Rule 7(1)
Tribunals and Commissions22 Dec 2021
Dr. Poonam Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0350
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions22 Dec 2021
Madhu Arora & Ors. Vs The General Managar & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0351
Administrative Tribunals Act, 1985-Section 19Orissa Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Act, 1975-Section 10Constitution of India-Article 16(4A), 335
Tribunals and Commissions22 Dec 2021
Kamlesh Kain Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0352