Tribunals and Commissions22 Dec 2021
Rajesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 12 CAT CK 0353
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 219 of 563
Tribunals and Commissions22 Dec 2021Disposed Of
Rajesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0020
Tribunals and Commissions22 Dec 2021Allowed
Madhu Arora & Others Vs General Managar, Northern Railway & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19Orissa Reservation Of Vacancies In Posts And Services (For Scheduled Castes And Scheduled Tribes) Act, 1975 — Section 10Constitution Of India, 1949 — Article 16(4A), 335
Tribunals and Commissions22 Dec 2021Disposed Of
Dr. Poonam Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Dec 2021
Dr. Durga Prasad Ray Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 12 CAT CK 0354
Tribunals and Commissions17 Dec 2021Disposed Of
Dr. Durga Prasad Ray Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0013
Tribunals and Commissions09 Dec 2021
Hari Krishan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0364
Tribunals and Commissions09 Dec 2021Disposed Of
Hari Krishan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0010
Tribunals and Commissions03 Dec 2021
Munni Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0355
Administrative Tribunals Act, 1985-Section 19Indian Railway Establishment Code-Rule 2044Payment of Wages Act, 1936-Section 7 (2)
Tribunals and Commissions03 Dec 2021Dismissed
Munni Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Payment Of Wages Act, 1936 — Section 7(2)
Tribunals and Commissions02 Dec 2021
Devendra Kumar Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0356
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 9(6)(b)
Tribunals and Commissions02 Dec 2021
Hem Raj Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0357
Tribunals and Commissions02 Dec 2021
Sanehad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0358
Constitution of India-Articles 14, 16, 21
Tribunals and Commissions02 Dec 2021Dismissed
Devendra Kumar Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 9(6)(b)
Tribunals and Commissions02 Dec 2021Disposed Of
Sanehad & Others Vs General Manager, Northern Railway, Baroda House, New Delhi & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0007
Constitution Of India, 1949 — Article 14, 16, 21
Tribunals and Commissions02 Dec 2021Disposed Of
Hem Raj Meena Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0006
Tribunals and Commissions01 Dec 2021
Sh. Sudesh Kumar & Ors. Vs Sh. Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0359
Tribunals and Commissions01 Dec 2021
Jasjit Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0360
Tribunals and Commissions01 Dec 2021
Sanjay Kumar Verma Vs Govt. Of Nct Delhi & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0361
Tribunals and Commissions01 Dec 2021
Amit Kumar Vs The Management Of East Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 12 CAT CK 0362