Tribunals and CommissionsDivision Bench(2021) 11 CAT CK 0552

K.M. Unnikrishnan vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.

Central Administrative Tribunal, Ernakulam · Decided on 2 November 2021

HON’BLE JUDGES
P. Madhavan, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
OA/180/00521/2021

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Judgment

1 paragraphs · 38 words

HON'BLE MR.P.MADHAVAN, JUDICIAL MEMBER Learned counsel for the applicant submits that the matter has been settled and the reliefs have been granted to the applicant vide Annexure A8. Hence this Original Application is dismissed as withdrawn. No costs.