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Tribunals and CommissionsDivision Bench(2021) 10 CAT CK 0528

All India Association Of Statistical Investigators & Ors. vs Union Of India & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 28 October 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No.2855/2014

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Judgment

2 paragraphs · 64 words

Hon’ble Mr. R. N. Singh, Member (J):

None for the respondents. At the outset, Sh. Deepak Verma, learned counsel for the applicants submits that after the order/judgment dated 05.03.2020 of the Hon’ble Apex Court in CA No. 2016/2020 titled Union of India vs. M.V. Mohanan Nair, nothing survives in the present OA. Accordingly, he does not press the same. The OA is dismissed accordingly.