Tribunals and CommissionsDivision Bench(2021) 09 CAT CK 0629

Smt. Kanta Devi vs Union Of India & Ors.

Central Administrative Tribunal, Chandigarh · Decided on 21 September 2021

HON’BLE JUDGES
Suresh Kumar Monga, Member (J) · Rakesh Kumar Gupta, Member (A)
CASE NUMBER
O.A. No.060/00184/2021

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Judgment

3 paragraphs · 50 words

Per: SURESH KUMAR MONGA, MEMBER (J):

1.

After arguing the matter for some time, learned counsel for the applicant stated that the applicant may be permitted to withdraw the present Original Application with liberty to file a fresh one with better particulars.

2.

Dismissed as withdrawn with liberty as aforesaid.