Tribunals and Commissions30 Jul 2021Allowed
Rajesh Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0400
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 238 of 563
Tribunals and Commissions30 Jul 2021Allowed
Rajesh Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0027
Tribunals and Commissions29 Jul 2021
Sh. Mohar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0401
Tribunals and Commissions29 Jul 2021
Rakesh Kumar Arora Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0402
Tribunals and Commissions29 Jul 2021
V.C.Janani Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0403
Right to Information ActIndian Railway Establishment Code
Tribunals and Commissions29 Jul 2021
A.P.Balan Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0404
Tribunals and Commissions29 Jul 2021Disposed Of
Rakesh Kumar Arora Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0038
Tribunals and Commissions29 Jul 2021Dismissed
Mohar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0032
Tribunals and Commissions29 Jul 2021Dismissed
V.C. Janani Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0026
Tribunals and Commissions29 Jul 2021Disposed Of
A P Balan Vs Bharat Sanchar Nigam Limited & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0025
Tribunals and Commissions28 Jul 2021
Shri Ashwini Kumar Singh Vs Public Works Department (P.W.D) & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0405
Tribunals and Commissions28 Jul 2021
Shri Anil Dalal Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0406
Tribunals and Commissions28 Jul 2021
Sulaikha R.K Vs The Administrator Of Lakshadweep & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0407
Tribunals and Commissions28 Jul 2021
Jay Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0408
Tribunals and Commissions28 Jul 2021
Amitabh Thakur Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0409
Tribunals and Commissions28 Jul 2021
Subhash Chandra Vs Central Board Of Direct Taxes & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0410
Prevention of Corruption Act-Section 13(2), 13(1)(d)
Tribunals and Commissions28 Jul 2021Disposed Of
Ashwini Kumar Singh Vs Public Works Department (P.W.D) Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0031
Tribunals and Commissions28 Jul 2021Disposed Of
Jay Mohan & Others Vs Department Of Post New Delhi Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0024
Tribunals and Commissions27 Jul 2021
R.S. Meena Vs Ms. Varsha Joshi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0411
Tribunals and Commissions27 Jul 2021
Prashant Kumar Sinha Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0412