Tribunals and Commissions27 Jul 2021
Meenal Gothwal Vs Binay Bhushan & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0413
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 239 of 563
Tribunals and Commissions27 Jul 2021
Prabhat Kumar Gupta Vs Council Of Scientific And Industrial Research (CSIR) & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0414
CCS (Pension) Rules, 1972-Rule 9, 9(1), 9(2)(b), 9(2)(b)(i), 9(2)(b)(ii), 9(2)(b)(iii)CCS (Conduct) Rules-Rule 3(1)(i)(ii)(iii)(iv)(vi)(vii)(ix)(xviii)(xxi), 3(2)(1)CCS (CCA) Rules-Rule 16
Tribunals and Commissions27 Jul 2021
Dr. Anadi Mathur & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0415
Administrative Tribunals Act, 1985-Section 19, 21
Tribunals and Commissions27 Jul 2021
Avinash Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0416
Prevention of Corruption Act, 1988-Section 7, 13(2) read with 13(1)(d)Railway Servants (Discipline & Appeal) Rules 1968-Rule 9, 13, 13(1)(d)
Tribunals and Commissions27 Jul 2021Disposed Of
Meenal Gothwal & Others Vs Binay Bhushan & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0039
Tribunals and Commissions27 Jul 2021Dismissed
Prashant Kumar Sinha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0034
Tribunals and Commissions27 Jul 2021Disposed Of
R.S. Meena Vs Varsha Joshi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0033
Tribunals and Commissions27 Jul 2021Disposed Of
Avinash Kumar & Others Vs Union Of India, Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0023
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9, 13, 13(1)(d)
Tribunals and Commissions26 Jul 2021
Pradeep Kumar Sharma Vs National Technical Research Organisation (NTRO) & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0417
Constitution of India-Article 12
Tribunals and Commissions26 Jul 2021
Sudhir Gangahar Vs Shri Amit Khare & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0418
Tribunals and Commissions26 Jul 2021
Pal Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0419
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Jul 2021
Mange Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0420
Tribunals and Commissions26 Jul 2021
Dharam Vir Yadav & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0421
Tribunals and Commissions26 Jul 2021
Dr. A.K. Upadhyay Vs Department of Health Research & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0422
Tribunals and Commissions26 Jul 2021
Ex. Constable (Exe.) Ramesh Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0423
Tribunals and Commissions26 Jul 2021
Dr.Seema.A & Ors. Vs Centre For Materials For Electronics Technology (C-MET) & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0424
CCS (Pension) Rule, 1972CCS (Classification Control and Appeal) Rules, 1972
Tribunals and Commissions26 Jul 2021Disposed Of
Dharam Vir Yadav & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0041
Tribunals and Commissions26 Jul 2021Dismissed
Dr. A.K. Upadhyay Vs Department Of Health Research & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0036
Tribunals and Commissions26 Jul 2021Disposed Of
Mange Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0035
Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions26 Jul 2021Dismissed
Pradeep Kumar Sharma Vs National Technical Research Organisation (NTRO) & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0030
Constitution Of India, 1949 — Article 12