Tribunals and Commissions26 Jul 2021Disposed Of
Pal Chand, S/o. Late Sh. Mam Chand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 240 of 563
Tribunals and Commissions26 Jul 2021Disposed Of
Dr Seema A & Others Vs Centre For Meterials For Electronics Technology (C-MET) & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0022
Tribunals and Commissions20 Jul 2021
Union Of India & Anr. Vs Shri Ravi Sarangal
Central Administrative Tribunal · (2021) 07 CAT CK 0425
Constitution of India-Article 142
Tribunals and Commissions20 Jul 2021
Deepu C.J Vs Sharda Sampath
Central Administrative Tribunal · (2021) 07 CAT CK 0426
Tribunals and Commissions20 Jul 2021Dismissed
Union of India, Represented By The Secretary, Department Of Revenue, Ministry Of Finance & Others Vs Ravi Sarangal
Central Administrative Tribunal · (2021) 07 CAT CK 0021
Constitution Of India, 1949 — Article 142
Tribunals and Commissions19 Jul 2021
K.S. Vimal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0427
Tribunals and Commissions19 Jul 2021
Manoj Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0428
Railway Services (Pension) Rules, 1993-Rule 16The Public Premises (Eviction of Unauthorised Occupants) Act, 1971
Tribunals and Commissions19 Jul 2021Dismissed
Manoj Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0019
Railway Services (Pension) Rules, 1993 — Rule 16
Tribunals and Commissions19 Jul 2021Disposed Of
K.S. Vimal, I.P.S Vs Union Of India, Secretary Ministry Of Home Affairs & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0018
Tribunals and Commissions16 Jul 2021
D.K. Ganguli Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0429
CCS (CCA) Rules, 1965-Rule 14Evidence Act
Tribunals and Commissions16 Jul 2021
Jameel Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0430
Tribunals and Commissions16 Jul 2021
K. Baby Vs The Principal General Manager & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0431
CCS (Pension) Rules-Rule 17
Tribunals and Commissions15 Jul 2021
Panna Lal Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 07 CAT CK 0432
Tribunals and Commissions15 Jul 2021
Vijay Kumar Kureel Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0433
Tribunals and Commissions15 Jul 2021
Society for Teachers' Cause Vs Union of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0434
Fundamental Rules
Tribunals and Commissions15 Jul 2021Allowed/ Disposed Of
Society For Teachers' Cause & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0043
Tribunals and Commissions14 Jul 2021
P. Chellappa Gounden Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0435
CCS (Pension) Rules, 1972Railway Services (Pension) Rules, 1993-Rule 90
Tribunals and Commissions14 Jul 2021Dismissed
P Chellappa Gounden Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0015
Railway Services (Pension) Rules, 1993 — Rule 90
Tribunals and Commissions08 Jul 2021
Dhanya A.S Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0436
Tribunals and Commissions08 Jul 2021
Manoranjan Kumar Karn Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0437