Tribunals and Commissions05 Jul 2021
Sh. Dinesh Kumar Vs The Director
Central Administrative Tribunal · (2021) 07 CAT CK 0455
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 242 of 563
Tribunals and Commissions05 Jul 2021
Hemlata Saxena Vs Employees State Insurance Corporation
Central Administrative Tribunal · (2021) 07 CAT CK 0456
Tribunals and Commissions05 Jul 2021
Pawan Singh Vs Delhi Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0457
Juvenile Justice Act, 1986-Section 25Juvenile Justice (Care and Protection of Children) Act, 2000-Section 19Juvenile Justice (Care and Protection of Children) Act, 2015-Section 24
Tribunals and Commissions05 Jul 2021
Akshay Sansanwal Vs Govt. Of Nctd & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0460
Tribunals and Commissions05 Jul 2021
Aakip Khan & Anr. Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0458
Tribunals and Commissions05 Jul 2021
Rahul Kashyap Vs Northern Railways & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0459
Tribunals and Commissions05 Jul 2021
Darshan Vs Government of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0462
Tribunals and Commissions05 Jul 2021Disposed Of
Dr. Ramesh Srivastava Vs Government Of N.C.T. Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0042
Tribunals and Commissions05 Jul 2021Allowed
Ashok Kumar Prajapati Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0002
Tribunals and Commissions05 Jul 2021Disposed Of
Shushma Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0001
Tribunals and Commissions02 Jul 2021
Alok Kumar Jain Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0463
Indian Posts and Telecom Communications Accounts and Finance Service Group-'B' (Account Officer and Assistant Account Officer) Recruitment Rules, 2018Constitution of IndiaAdministrative Tribunals Act, 1985-Section 20, 21
Tribunals and Commissions02 Jul 2021
Nitin Roy Vs Navodya Vidyalaya Sanghathan
Central Administrative Tribunal · (2021) 07 CAT CK 0464
Tribunals and Commissions02 Jul 2021
Vinod Kumar Sandlesh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0465
Tribunals and Commissions02 Jul 2021
Shiv Vishal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0466
Tribunals and Commissions02 Jul 2021
Sumant Vishvakarma Vs Employees State Insurance Corporation & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0467
Tribunals and Commissions02 Jul 2021
Upendra Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0468
Tribunals and Commissions02 Jul 2021
Smt. Sarala Prusty & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0469
Administrative Tribunals' Act, 1985-Section 19Juvenile Justice (Care and Protection of Children) Act, 2000-Section 41Hindu Adoption and Maintenance Act, 1956-Section 16
Tribunals and Commissions02 Jul 2021
Harish Chandra Masanta & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0470
Administrative Tribunals' Act, 1985-Section 19
Tribunals and Commissions02 Jul 2021
Alok Kumar Gupta Vs Sh. Naresh Kumar & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0471
The Industrial Relations Code 2020
Tribunals and Commissions02 Jul 2021
Shri Balwan Singh & Ors. Vs Shri Sushant Kumar Mishra & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0472