Tribunals and Commissions01 Jul 2021
Sanjeev Kumar Vs All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0491
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 244 of 563
Tribunals and Commissions01 Jul 2021
Ritika Sharma Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0492
Tribunals and Commissions01 Jul 2021
B.Appa Rao Vs Union of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0493
Tribunals and Commissions01 Jul 2021
Jaiswar Ramavtar Prahlad Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0494
Constitution of India
Tribunals and Commissions01 Jul 2021
D.D. Parlawar Vs Sukhbir Singh Sandhu
Central Administrative Tribunal · (2021) 07 CAT CK 0495
Tribunals and Commissions01 Jul 2021
Smt. Raj Kumari & Ors. Vs Prasar Bharti
Central Administrative Tribunal · (2021) 07 CAT CK 0496
Tribunals and Commissions01 Jul 2021
Mohd. Babar Vs Nidhi Pandey
Central Administrative Tribunal · (2021) 07 CAT CK 0497
Tribunals and Commissions01 Jul 2021
Abha Sethi Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0498
Tribunals and Commissions01 Jul 2021
Dr. Shruti Saini Vs Directorate General Of Health Services & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0499
Tribunals and Commissions01 Jul 2021
Mukta Aggarwal & Ors. Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0500
Tribunals and Commissions01 Jul 2021
Ankit Demta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0501
Tribunals and Commissions01 Jul 2021Dismissed
Anita R Mishra Vs Lieutenant Governor Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0017
Tribunals and Commissions01 Jul 2021Disposed Of
Suman Bala & Others Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0016
Tribunals and Commissions01 Jul 2021Disposed Of
Dr. K.R. Chitra & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0009
Tribunals and Commissions30 Jun 2021
Sri H.S.Shivashankar Murthy Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0468
Administrative Tribunals Act, 1985-Section 19All India Services (Discipline and Appeal) Rules 1969-Rule 8, 12All India Services (Conduct) Rules, 1968-Rule 3, 9, 14(4)
Tribunals and Commissions30 Jun 2021
Sakuntala Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0469
Tribunals and Commissions30 Jun 2021
Jitendra Kumar Singh & Anr. Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0470
Tribunals and Commissions30 Jun 2021
Rajan C Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0471
Tribunals and Commissions30 Jun 2021
Anis Ahamed Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0472
Employees' Provident Funds & Miscellaneous Provisions Act, 1952
Tribunals and Commissions30 Jun 2021
V. Murugesa Pillai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0473
Sexual Harassment of Women at Workplace Act, 2013-Section 3, 9, 11, 12, 13, 13(4), 16 and 17Railway Services (Conduct) Rules, 1966-Rule 3C, 3Railways Act-Sections 145(b), 146, 147