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Tribunals and CommissionsDivision Bench(2021) 07 CAT CK 0491

Sanjeev Kumar vs All India Institute Of Medical Sciences & Anr.

Central Administrative Tribunal, New Delhi · Decided on 1 July 2021

HON’BLE JUDGES
R.N. Singh, Member (J) · A.K. Bishnoi, Member (A)
CASE NUMBER
O.A. No.1238/2021

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Judgment

2 paragraphs · 52 words

Hon'ble Mr. R. N. Singh, Member (J):

After arguing for some time, learned counsel for the applicant seeks permission to withdraw the OA with liberty to the applicant to file a better OA, in accordance with law, if so advised. Permission is granted. OA stands dismissed as withdrawn, with liberty as aforesaid.