Tribunals and Commissions29 Jun 2021Dismissed
Maguni Sahu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0072
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 246 of 563
Tribunals and Commissions28 Jun 2021
J. Sukumara Pillai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0483
Indian Police Service (Appointment by Promotion) Regulations
Tribunals and Commissions28 Jun 2021
Niranjan Khuntia Vs Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0484
Administrative Tribunals Act, 1985-Section 19Kendriya Vidyalaya Sangathan (Allotment of Residence) Rules, 1998-Rule 19
Tribunals and Commissions28 Jun 2021
Dharmendra Kumar Gond Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0485
Tribunals and Commissions28 Jun 2021
Yeshpal Gupta & Ors. Vs Shri Anil Kumar Singh
Central Administrative Tribunal · (2021) 06 CAT CK 0486
Tribunals and Commissions28 Jun 2021
Sunita Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0487
Tribunals and Commissions28 Jun 2021
Anil Verma Vs Union Of India
Central Administrative Tribunal · (2021) 06 CAT CK 0488
Tribunals and Commissions28 Jun 2021Allowed
Niranjan Khuntia Vs Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Saheed Jeet Singh Marg, New Delhi-110016
Central Administrative Tribunal · (2021) 06 CAT CK 0087
Administrative Tribunals Act, 1985 — Section 19Kendriya Vidyalaya Sangathan (Allotment Of Residence) Rules, 1998 — Rule 19
Tribunals and Commissions28 Jun 2021Disposed Of
Dharmendra Kumar Gond Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0068
Tribunals and Commissions28 Jun 2021Disposed Of
J.Sukumara Pillai, I.P.S Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0067
Tribunals and Commissions25 Jun 2021
Subhasree Pattanaik Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0489
CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)IPC-Section 302, 309Cr.-Section 235(1)
Tribunals and Commissions25 Jun 2021
Non Gazetted Govt. Officers' Association & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0490
Tribunals and Commissions25 Jun 2021
Suresh Vs The Commissioner, NDMC & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0491
Tribunals and Commissions25 Jun 2021
Ravi Ranjan Kumar Sinha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0492
Tribunals and Commissions25 Jun 2021
Yohannan Sanjeevan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0493
Tribunals and Commissions25 Jun 2021
Smt. Smita Jena Vs Amit Khare & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0494
Tribunals and Commissions25 Jun 2021
Kuldeep Singh Dabas Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0495
Tribunals and Commissions25 Jun 2021
Srimanta Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0496
GPF Rules
Tribunals and Commissions25 Jun 2021Allowed
Srimanta Sahu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0097
Tribunals and Commissions25 Jun 2021Allowed
Subhasree Pattanaik Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0096
Indian Penal Code, 1860 — Section 302, 309Code Of Criminal Procedure, 1973 — Section 235(1)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)