Tribunals and Commissions25 Jun 2021Disposed Of
Smita Jena Vs Amit Khare & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0092
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 247 of 563
Tribunals and Commissions25 Jun 2021Disposed Of
Kuldeep Singh Dabas Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0085
Tribunals and Commissions25 Jun 2021Disposed Of
Ravi Ranjan Kumar Sinha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0071
Tribunals and Commissions25 Jun 2021
Non Gazetted Govt. Officers' Association And Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0070
Tribunals and Commissions25 Jun 2021
Yohannan Sanjeevan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0069
Tribunals and Commissions24 Jun 2021
Retheesh Babu.P Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0497
Tribunals and Commissions24 Jun 2021
Alex P. S. Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0498
Tribunals and Commissions24 Jun 2021
Pan Singh Bisht Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0499
Tribunals and Commissions24 Jun 2021Dismissed
Abhijat Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0500
Constitution of India-Article 226
Tribunals and Commissions24 Jun 2021Dismissed
Abhijat Srivastava Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0095
Constitution Of India, 1949 — Article 226
Tribunals and Commissions24 Jun 2021Disposed Of
Alex P. S. Vs General Manager, Canteen Store Department & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0066
Tribunals and Commissions23 Jun 2021
Iqbal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0501
Indian Police Service (Appointment by Promotion) Regulations, 1955-Regulation 3
Tribunals and Commissions23 Jun 2021Disposed Of
Iqbal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0061
Tribunals and Commissions22 Jun 2021
Satish Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0502
Tribunals and Commissions22 Jun 2021
Bipin Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0503
Tribunals and Commissions22 Jun 2021
Subrata Debnath Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0504
Tribunals and Commissions22 Jun 2021
Deepak Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0505
Tribunals and Commissions22 Jun 2021
Jyoti Sharma & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0506
Tribunals and Commissions22 Jun 2021
Sachin Khare Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0507
Tribunals and Commissions22 Jun 2021
Monika Tomer Vs GNCTD & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0508
Administrative Act, 1985-Section 19