Tribunals and Commissions22 Jun 2021
Chandan Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0509
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 248 of 563
Tribunals and Commissions22 Jun 2021
Sanjay Kumar Bhatnagar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0510
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions22 Jun 2021
Sanjeev Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0511
Tribunals and Commissions22 Jun 2021
Vikas Gupta & Anr. Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0512
RPWD Act 2016-Section 33
Tribunals and Commissions22 Jun 2021Disposed Of
Sanjeev Kumar Vs Union Of India
Central Administrative Tribunal · (2021) 06 CAT CK 0098
Tribunals and Commissions21 Jun 2021
Shelja Dhama & Ors. Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0513
Constitution of India-Article 309Delhi School Education Rules, 1973-Rule 43CCS (Pension) Rules, 1972-rules 30
Tribunals and Commissions21 Jun 2021Allowed
Shelja Dhama & Others Vs Lieutenant Governor Of Delhi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0062
Delhi School Education Rules, 1973 — Rule 43Constitution Of India, 1949 — Article 309
Tribunals and Commissions19 Jun 2021
Soran Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0514
IPC-Section 409, 504Cr.P.C.-Section 161Payment of Gratuity Act-Section 4(1), 4(6)
Tribunals and Commissions19 Jun 2021Allowed
Soran Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0058
Indian Penal Code, 1860 — Section 409, 504Code Of Criminal Procedure, 1973 — Section 161Payment Of Gratuity Act, 1972 — Section 4(1), 4(6)
Tribunals and Commissions18 Jun 2021
Shri Mohd. Ahmed Vs The Commussioner, South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0515
FR-FR 56 (j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions18 Jun 2021
Vikas Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0516
Tribunals and Commissions18 Jun 2021
Hemant Kumar Deshlahare Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0517
GDS (Control and Employment) Rules, 2020-Rule 19
Tribunals and Commissions18 Jun 2021Disposed Of
Hemant Kumar Deshlahre Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0059
Gramin Dak Sevaks (Conduct And Engagement) Rules, 2020 — Rule 19
Tribunals and Commissions18 Jun 2021Dismissed
Mohd. Ahmed Vs Commussioner, South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0045
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56(j)
Tribunals and Commissions17 Jun 2021
Narayan Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0518
Constitution of India-Article 226Evidence Act
Tribunals and Commissions17 Jun 2021
K.V. Vijayan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0519
IPS (Appointment by Promotion) Regulations, 1955-Regulation 3, 5
Tribunals and Commissions17 Jun 2021
Shridhar Samal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0520
Administrative Tribunals Act, 1985-Section 19CS (MA) Rules 1944Swamys MA Rules-Rule 8
Tribunals and Commissions17 Jun 2021
Awdhesh Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0521
Tribunals and Commissions17 Jun 2021Allowed
Shridhar Samal & Others Vs Union Of India, Ministry Of Communication & IT & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0091
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Jun 2021Dismissed
Narayan Das Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0086
Constitution Of India, 1949 — Article 226