Tribunals and Commissions14 Jun 2021
Dr. Pawan Kumar Tomar Vs Durga Shanker Mishra & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0550
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 250 of 563
Tribunals and Commissions14 Jun 2021Disposed Of
Dr. Arun Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0042
Tribunals and Commissions14 Jun 2021Dismissed
S.K. Verma & Others Vs National Highway Authority Of India
Central Administrative Tribunal · (2021) 06 CAT CK 0032
University Grants Commission Act, 1956 — Section 23Constitution Of India, 1949 — Article 142
Tribunals and Commissions14 Jun 2021Dismissed
Aashima Goyal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0031
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions14 Jun 2021Dismissed
Sushil Kumar Jain Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0030
Tribunals and Commissions14 Jun 2021Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0027
Tribunals and Commissions14 Jun 2021Dismissed
Anil Aggrawal Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 06 CAT CK 0026
Tribunals and Commissions12 Jun 2021
Smt. Saroj Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0546
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Jun 2021Disposed Of
Saroj Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0046
Tribunals and Commissions10 Jun 2021
Sudhanshu Nayak Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0542
Constitution of India-Article 14(2), 342Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 2002Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967
Tribunals and Commissions10 Jun 2021
Sunder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0531
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Jun 2021
K.J. Poulose Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0529
Tribunals and Commissions10 Jun 2021
Manoj R Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0528
Tribunals and Commissions10 Jun 2021
Sundar Singh Vs Abhishek Singh & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0523
Tribunals and Commissions10 Jun 2021
Neelapu Purushottama Rao Vs Navodaya Vidyalaya Samithi & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0522
Tribunals and Commissions10 Jun 2021
K. Anjaneyulu Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0558
Tribunals and Commissions10 Jun 2021Dismissed
Sudhanshu Nayak Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0021
Civil Service Examination Rule, 2018 — Rule 20, 24Constitution Of India, 1949 — Article 14(2), 342(1)
Tribunals and Commissions10 Jun 2021Allowed/ Dismissed
Sunder Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0020
Tribunals and Commissions10 Jun 2021Allowed/ Dismissed
Sunder Singh Vs Abhishek Singh & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0019
Tribunals and Commissions10 Jun 2021Disposed Of
Neelapu Purushottama Rao Vs Navodaya Vidyalaya Samithi & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0018