Tribunals and Commissions10 Jun 2021Disposed Of
K.J. Poulose Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0017
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 251 of 563
Tribunals and Commissions10 Jun 2021Disposed Of
Manoj R Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0016
Tribunals and Commissions09 Jun 2021
Patel Dineshkumar Dashrathbhai & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0532
AT Act, 1985-Section 19Apprenticeship Rules, 1992-Schedule I, Rule 3(1), 7(1)Constitution of India-Article 14, 16
Tribunals and Commissions09 Jun 2021Dismissed
Patel Dineshkumar Dashrathbhai Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19Apprenticeship Rule, 1992 — Rule 3(1), 7(1)Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions08 Jun 2021
John C.Varghese Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0536
Constitution of India-Articles 14 and 16
Tribunals and Commissions08 Jun 2021
K.P.Shanavas Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0524
Tribunals and Commissions08 Jun 2021
Kuldip N.Sharma Vs State Of Gujarat & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0562
Tribunals and Commissions08 Jun 2021
Deepak Kumar Shukla & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0560
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Jun 2021
Akash Kr. Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0555
Administrative Tribunal Act, 1985-Section 19CAT Procedure Rules 1987-Rule 15
Tribunals and Commissions08 Jun 2021Disposed Of
Deepak Kumar Shukla & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0024
Tribunals and Commissions08 Jun 2021Disposed Of
K.P. Shanavas Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0010
Tribunals and Commissions08 Jun 2021Disposed Of
John C.Varghese Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0009
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions07 Jun 2021Disposed Of
Sureshkumar D. Dave & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0015
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions04 Jun 2021
Pintu Meena & Ors. Vs The Delhi Police & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0527
Tribunals and Commissions04 Jun 2021
Rajan Kumar Thakur & Ors. Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2021) 06 CAT CK 0566
Tribunals and Commissions04 Jun 2021
Swadesh Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0565
Tribunals and Commissions04 Jun 2021Disposed Of
Pintu Meena & Others Vs Delhi Police & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0013
Tribunals and Commissions03 Jun 2021
Venkata Ganesh Babu Vs Sri Gajanan Malya & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0543
Tribunals and Commissions03 Jun 2021
Rani Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0535
Hindu Adoption and Maintenance Act, 1966-Section 16, 16(2), 11(i), 12Registration Act, 1908-Section 17(3), 49(c)Indian Evidence Act, 1872
Tribunals and Commissions03 Jun 2021
V.V. Krishna Sarma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0564