Tribunals and Commissions17 Jun 2021Disposed Of
Awdhesh Kumar Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0047
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 249 of 563
Tribunals and Commissions17 Jun 2021Disposed Of
K.V. Vijayan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0037
IPS (Appointment By Promotion) Regulations, 1955 — Regulation 3, 5, 5(2)
Tribunals and Commissions16 Jun 2021
Shri Raj Pal Vs Shri Rajiv Chaudhry & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0554
Tribunals and Commissions16 Jun 2021
Sagar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0552
Tribunals and Commissions16 Jun 2021
Robin Singh Vs The Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 06 CAT CK 0545
Tribunals and Commissions16 Jun 2021Disposed Of
Robin Singh Vs Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 06 CAT CK 0044
Tribunals and Commissions15 Jun 2021
Hasmukhlal Ramanlal Vakharia Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0567
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions15 Jun 2021
Duppala Apparao Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0557
Tribunals and Commissions15 Jun 2021
Ravi Kumar Vs Northern Railway & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0548
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Jun 2021
Bablu Gupta & Anr. Vs S.K. Jain
Central Administrative Tribunal · (2021) 06 CAT CK 0547
Tribunals and Commissions15 Jun 2021Disposed Of
Ravi Kumar Vs Northern Railway & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0056
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jun 2021Allowed
Duppala Apparao Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0038
Tribunals and Commissions15 Jun 2021Dismissed
Hasmukhlal Ramanlal Vakharia Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0029
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions14 Jun 2021
Smt. Chotti Devi & Anr. Vs Sh. Ajay Kumar & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0459
Tribunals and Commissions14 Jun 2021
Anil Aggrawal Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0537
Tribunals and Commissions14 Jun 2021
S.K. Verma & Anr. Vs National Highway Authority Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0534
1994 AICTE RegulationsUGC Act-Section 23Constitution of India-Article 142
Tribunals and Commissions14 Jun 2021
Sushil Kumar Jain Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0530
Tribunals and Commissions14 Jun 2021
Aashima Goyal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0526
Constitution of India-Articles 14, 16
Tribunals and Commissions14 Jun 2021
Sunil Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 06 CAT CK 0563
Fundamental Rules-Fundamental Rule 56 (j)
Tribunals and Commissions14 Jun 2021
Dr. Arun Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0551