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Judgment
3 paragraphs · 63 words
Hon’ble Mr. R. N. Singh, Member (J):
Learned counsels for the parties submit that direction of this Tribunal has been complied with by the respondents. Shri Shailendra Tiwari, learned counsel for the respondents submits that the payments as admissible under the rules have already been paid to the petitioner.
2.
In view of the aforesaid, the present CP is closed. Notices are discharged.