Tribunals and Commissions03 Jun 2021
Sanjay Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0559
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 252 of 563
Tribunals and Commissions03 Jun 2021
B. Chandran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0556
Tribunals and Commissions03 Jun 2021Disposed Of
B. Chandran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0034
Tribunals and Commissions03 Jun 2021Disposed Of
Sanjay Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0033
Tribunals and Commissions03 Jun 2021Disposed Of
V.V. Krishna Sarma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0025
Tribunals and Commissions03 Jun 2021Dismissed
Rani Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0005
Hindu Adoptions And Maintenance Act, 1956 — Section 11(i), 12, 16, 16(2)Registration Act, 1908 — Section 17(3), 49(c)
Tribunals and Commissions02 Jun 2021
Shri Shivkumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0533
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Jun 2021Dismissed
Shivkumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Jun 2021
Dr. Arun Anirudhan V. Vs Sree Chitra Tirunal Institute for Medical Sciences and Technology & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0541
Service and Personnel Conduct Rules of the SCTIMST-Clauses (5), (9), (14) and (19) of Rule 6(A) of Chapter VII; Rule 13CCS (CCA) Rules, 1965-Rule 16(1), 16(1-A)Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions01 Jun 2021
Dr.K.P.Hamsakoya Vs The Union Territory Of Lakshadweep & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0540
Lakshadweep Panchayats Regulation, 1994-Section 38, 39(1), 39(2), 40(1), 40(2), 41(1), 41(2), 41(3), 44(2), 81(g)Lakshadweep Panchayats (Staff) Rules, 2012-Rule 7, 8Constitution of India-Article 243(G), 243(L)
Tribunals and Commissions01 Jun 2021
Kali V.P. Vs Superintendent Of RMS & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0539
Constitution of India-Article 14CCS (Pension) Rules, 1972
Tribunals and Commissions01 Jun 2021
K.R. Krishnakumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0538
Fundamental Rules-Rule 11
Tribunals and Commissions01 Jun 2021
Kali V.P. Vs Rajagopalan Kallen & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0525
Tribunals and Commissions01 Jun 2021
Shibu.V.Issac Vs Central Board Of Excise & Customs & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0561
Customs Act, 1962-Section 108
Tribunals and Commissions01 Jun 2021
A.Ponnaiah & Ors. Vs Vikram Sarabhai Research Centre & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0553
Tribunals and Commissions01 Jun 2021Disposed Of
K.Gopinathan Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0549
New Pension Rules
Tribunals and Commissions01 Jun 2021
Manish Tripathi Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2021) 06 CAT CK 0544
Tribunals and Commissions01 Jun 2021Disposed Of
A. Ponnaiah & Others Vs Vikram Sarabhai Research Centre Indian Space Research Organization & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0055
Tribunals and Commissions01 Jun 2021Dismissed
Shibu.V.lssac, Head Havildar (Removed From Service) Vs Central Board Of Excise & Customs & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0054
Customs Act, 1962 — Section 108
Tribunals and Commissions01 Jun 2021Disposed Of
K.Gopinathan Nair Vs Union Of India & Others
Central Administrative Tribunal · (2021) 06 CAT CK 0053