COURT ARCHIVE

Central Administrative Tribunal judgments

11,243 judgments · page 254 of 563

Tribunals and Commissions27 May 2021

Sureshbhai K Salaniya Vs The Post Master General & Ors.

Central Administrative Tribunal · (2021) 05 CAT CK 0410

Postal Department Gramin Dak Sevak, (Conduct & Employment) Rules, 2001-Rule 12, 12(3), 16, 17CCS (CCA) Rules, 1965-Rule 14Contempt of Courts Act, 1971

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Tribunals and Commissions27 May 2021Dismissed

Vishnu Chandra Gupta Vs Union Of India & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0029

Administrative Tribunals Act, 1985 — Section 19

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Tribunals and Commissions27 May 2021Dismissed

B Nageswar Rao Vs Union Of India & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0028

Railway Servants (Discipline & Appeal) Rules 1968 — Rule 6, 9Railway Service (Conduct) Rule, 1966 — Rule 3.1(ii), 3.1(iii), 22

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Tribunals and Commissions27 May 2021Disposed Of

Bipinchandra Jivanlal Raval Vs Union Of India & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0027

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 9, 9(2)(a), 14Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)

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Tribunals and Commissions27 May 2021Dismissed

Sureshbhai K Salaniya Vs Post Master General, Vadodara Region & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0026

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Gramin Dak Sevaks (Conduct and Employment) Rule, 2001 — Rule 12, 12(3), 16, 17

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Tribunals and Commissions27 May 2021Disposed Of

Shanavas C.P Vs Union Of India & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0023

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Tribunals and Commissions27 May 2021Disposed Of

Satishbhai Kapilray Vasavada Vs Union Of India & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0020

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Tribunals and Commissions24 May 2021

Sanjeev Raizada Vs Union Of India & Ors.

Central Administrative Tribunal · (2021) 05 CAT CK 0393

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Tribunals and Commissions24 May 2021Disposed Of

Sanjeev Raizada Vs Union Of India & Others

Central Administrative Tribunal · (2021) 05 CAT CK 0019

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Tribunals and Commissions21 May 2021

Meena Matai Vs Union Of India & Ors.

Central Administrative Tribunal · (2021) 05 CAT CK 0405

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Tribunals and Commissions21 May 2021

Smt. Santra Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2021) 05 CAT CK 0402

CCS (Pension) Rules, 1972-Rule 41, 54 (2)(iii)

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Tribunals and Commissions21 May 2021

Pawan Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2021) 05 CAT CK 0397

Public Premises (Eviction of Unauthorized Occupants) Act, 1971Allotment of Residences (Defence Pool Accommodation for Civilians in Defence Services) Rules, 1978-Rule 2(n), 8, Clause (v) of the Table

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Tribunals and Commissions21 May 2021