Tribunals and Commissions30 Apr 2021
Kavita & Ors. Vs The Government of NCTD & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0347
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 256 of 563
Tribunals and Commissions30 Apr 2021
Mewa Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0334
Tribunals and Commissions30 Apr 2021
Chandan Kumar Sura & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0326
Tribunals and Commissions30 Apr 2021
Smt. Kanta & Ors. Vs Shri Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0323
Tribunals and Commissions30 Apr 2021Disposed Of
Kavita & Others Vs Government Of NCTD & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0078
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Apr 2021Disposed Of
Mewa Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0070
Tribunals and Commissions29 Apr 2021
Sh. Ausat Ali Vs The Lt. Governor, Delhi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0321
Tribunals and Commissions29 Apr 2021
Sonuram Bhanwaria & Ors. Vs Kendriya Vidhyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0315
Tribunals and Commissions29 Apr 2021
Pawan Kumar Yadav Vs Arvind Kumar & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0312
Tribunals and Commissions29 Apr 2021
Naresh Kumar Verma Vs Sh. Rajiv Chaudhary & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0309
Tribunals and Commissions29 Apr 2021Disposed Of
SonuramBhanwaria & Others Vs Kendriya Vidhyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0077
Tribunals and Commissions28 Apr 2021
Baleshwar Prasad Yadav Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0365
CCS (CCA) Rules, 1965
Tribunals and Commissions28 Apr 2021
Rajesh Kumar Meena Vs Sh. Samir Kumar & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0359
Tribunals and Commissions28 Apr 2021
Papu Ram Nagar Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0317
Tribunals and Commissions28 Apr 2021
Mohmmad Illias Vs Union Of India
Central Administrative Tribunal · (2021) 04 CAT CK 0314
Tribunals and Commissions28 Apr 2021Disposed Of
Mohmmad Illias Vs Union Of India
Central Administrative Tribunal · (2021) 04 CAT CK 0073
Tribunals and Commissions28 Apr 2021Disposed Of
Papu Ram Nagar Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0072
Tribunals and Commissions28 Apr 2021Disposed Of
Baleshwar Prasad Yadav Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0067
Tribunals and Commissions27 Apr 2021
Bhawan Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0369
Tribunals and Commissions27 Apr 2021
Ex. Ct. (Dvr.) Raj Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0302