Tribunals and CommissionsDivision Bench(2021) 04 CAT CK 0359

Rajesh Kumar Meena vs Sh. Samir Kumar & Ors.

Central Administrative Tribunal, New Delhi · Decided on 28 April 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · Ashish Kalia, Member (J)
CASE NUMBER
C.P. No. 241/2020

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Judgment

3 paragraphs · 38 words

Hon’ble Mr. Ashish Kalia, Member (J):

In the present CP, the applicant is offered the required post and compliance affidavit is on record.

2.

In view of above, CP is closed. Notices issued to the respondents are discharged.