CourtKutchehry.com
Tribunals and CommissionsDivision Bench(2021) 04 CAT CK 0369

Bhawan Singh vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 27 April 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · Ashish Kalia, Member (J)
CASE NUMBER
O.A. No.907/2021

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

4 paragraphs · 49 words

Hon'ble Mr.A.K. Bishnoi, Member (A):

Learned counsel for the applicant seeks permission of the Tribunal to withdraw the present OA with the liberty to file a better one.

The OA is, accordingly, dismissed as withdrawn, with the liberty as prayed for.

There shall be no order as to costs.