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Judgment
4 paragraphs · 55 words
Hon’ble Mr.A.K. Bishnoi, Member (A):
Learned counsel for the applicant seeks permission of the Tribunal to withdraw the present OA with the liberty to file a better one.
2.
The OA is, accordingly, dismissed as withdrawn with liberty as prayed for.
Pending MA also stands disposed of. There shall be no order as to costs.
