Tribunals and Commissions13 Apr 2021
Safiya & Anr. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0305
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 258 of 563
Tribunals and Commissions13 Apr 2021
Kiran Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0303
Tribunals and Commissions13 Apr 2021
Omkant Yadav Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 04 CAT CK 0304
Tribunals and Commissions13 Apr 2021Disposed Of
Omkant Yadav Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 04 CAT CK 0056
Tribunals and Commissions12 Apr 2021
Vinod Kumar Sandlesh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0362
Tribunals and Commissions12 Apr 2021
Abhishek Raj Vs Shri Ajay Bhushan Pandey & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0318
Tribunals and Commissions12 Apr 2021
Rahul Kashyap Vs Northern Railways & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0308
Tribunals and Commissions12 Apr 2021
Sunil Dutt Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2021) 04 CAT CK 0307
Tribunals and Commissions12 Apr 2021Disposed Of
Vinod Kumar Sandlesh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0054
Tribunals and Commissions12 Apr 2021Dismissed
Sunil Dutt Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2021) 04 CAT CK 0053
Tribunals and Commissions12 Apr 2021Disposed Of
Rahul Kashyap Vs Northern Railways & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0051
Tribunals and Commissions09 Apr 2021
Dr. Shruti Saini Vs Directorate General of Health Services & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0360
Tribunals and Commissions09 Apr 2021
Abhishek Raj Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0331
Constitution of India
Tribunals and Commissions09 Apr 2021
S.K. Chauhan Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0320
Fundamental Rules-Rule 56(j), FR 56(j), FR 56(I)CCS (Pension) Rules, 1972-Rule 48, 48(1)(b)
Tribunals and Commissions09 Apr 2021
Sh. D.D. Parlawar Vs Sh. Sukhbir Singh Sandhu
Central Administrative Tribunal · (2021) 04 CAT CK 0311
Tribunals and Commissions09 Apr 2021Dismissed
Abhishek Raj Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0050
Tribunals and Commissions09 Apr 2021Disposed Of
D.D. Parlawar Vs Sukhbir Singh Sandhu
Central Administrative Tribunal · (2021) 04 CAT CK 0046
Tribunals and Commissions09 Apr 2021Dismissed
Dr. Shruti Saini Vs Directorate General Of Health Services
Central Administrative Tribunal · (2021) 04 CAT CK 0045
Tribunals and Commissions09 Apr 2021Dismissed
S.K. Chauhan Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0035
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48(1)(b)
Tribunals and Commissions08 Apr 2021
Sunil Kumar Uppal Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0299