Tribunals and Commissions07 Apr 2021
Rathod Anil Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0322
Engineering Service Examination Rules, 2018
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 260 of 563
Tribunals and Commissions07 Apr 2021Disposed Of
Ram Babu Mahawar Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0049
Tribunals and Commissions07 Apr 2021Disposed Of
Yatesh Kumar Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0041
Tribunals and Commissions07 Apr 2021Disposed Of
Suresh Chander, SSSA, Group ‘C’ & Others Vs Employees Provident Fund Organization & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0040
Tribunals and Commissions07 Apr 2021Dismissed
Rathod Anil Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0033
Tribunals and Commissions07 Apr 2021Allowed
Dr. Soma Roy Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0024
Central Civil Services Conduct Rules, 1964 — Rule 3
Tribunals and Commissions07 Apr 2021Disposed Of
Vijay Pal Singh Dalal Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0023
Tribunals and Commissions07 Apr 2021Disposed Of
Manoj Kumar Mandal Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0015
Tribunals and Commissions06 Apr 2021
Ajay Kumar & Ors. Vs Shri Gyanesh Bharti
Central Administrative Tribunal · (2021) 04 CAT CK 0376
Tribunals and Commissions06 Apr 2021
Vivekanand Sharma Vs The Lt. Governor, Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0373
CCS (Pension) Rules, 1972-Rule 56(j), 48
Tribunals and Commissions06 Apr 2021
Sh. Bansi Ram Vs The Commissioner & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0368
Tribunals and Commissions06 Apr 2021
Santosh Kumar Parashar Vs Anurag Jain & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0367
Tribunals and Commissions06 Apr 2021
Manoj Kumar Vs Atul Garg
Central Administrative Tribunal · (2021) 04 CAT CK 0363
Tribunals and Commissions06 Apr 2021
Sh. Aman Kumar Vs Ms. Sujata Chaturvedi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0338
Tribunals and Commissions06 Apr 2021
Sushil Kumar Tyagi Vs Sh. Sanjeev Khirwar & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0333
Tribunals and Commissions06 Apr 2021Disposed Of
Santosh Kumar Parashar Vs Anurag Jain, IAS & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0047
Tribunals and Commissions06 Apr 2021Dismissed
Bansi Ram Vs Commissioner South Delhi Municipal Corporation Education Department & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0039
Tribunals and Commissions06 Apr 2021Disposed Of
Vivekanand Sharma Vs Lt. Governor, Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0018
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56(j)
Tribunals and Commissions05 Apr 2021
Babita Sharma & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0374
Tribunals and Commissions05 Apr 2021
Kultar Singh Sandhu Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0343