Tribunals and Commissions05 Apr 2021
K Srinivasa Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0341
Delhi Special Police Establishment (Subordinate Ranks) (Discipline & Appeal) Rule, 1961-Rule 4
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 261 of 563
Tribunals and Commissions05 Apr 2021
Hira Singh Dharamsattu Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0339
CCS (Pension) Rules-Rule 9(2)(b)
Tribunals and Commissions05 Apr 2021
M S Hashmi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0332
CCS (Conduct) Rules, 1964-Rule 3(1)(i) & (iii); Rule 3(1)(i) to (iii)
Tribunals and Commissions05 Apr 2021
Ashok Kumar Sharma Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0324
CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions05 Apr 2021Allowed/ Dismissed
M S Hashmi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0032
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions05 Apr 2021Dismissed
Ashok Kumar Sharma Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0031
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56(j)General Financial Rules, 2017 — Rule 154
Tribunals and Commissions05 Apr 2021Disposed Of
Babita Sharma & Others Vs Delhi Subordinate Services Selection Board (DSSSB) & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0021
Tribunals and Commissions05 Apr 2021Dismissed
Hira Singh Dharamsattu, (Retd. Chief Engineer) Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0020
Central Civil Services (Pension) Rules, 1972 — Rule 9(2)(b)
Tribunals and Commissions05 Apr 2021Allowed
K Srinivasa Rao, Constable, Group C Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0016
Delhi Special Police Establishment (Subordinate Ranks) (Discipline & Appeal) Rule, 1961 — Rule 4
Tribunals and Commissions05 Apr 2021Dismissed
Kultar Singh Sandhu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0011
Tribunals and Commissions01 Apr 2021
Vijay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0297
Tribunals and Commissions01 Apr 2021
Smt. Laxmi Devi Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0372
Tribunals and Commissions01 Apr 2021
Sanjay Kumar & Ors. Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0371
Tribunals and Commissions01 Apr 2021
Shailendra Kumar Aggarwal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0366
Tribunals and Commissions01 Apr 2021
Ajay Goel Vs Sanjay Mitra & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0354
Tribunals and Commissions01 Apr 2021
Sunil Jain Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0351
Administrative Tribunals Act, 1985-Section 19POC Act-Section 7, 3CrPC-Section 195
Tribunals and Commissions01 Apr 2021Disposed Of
Vikash Dahiya Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0349
IPC-Section 420/120B/34FR-Rule 53(1)
Tribunals and Commissions01 Apr 2021
ASI (Exe.) Sunil Gaur Vs GNCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0348
Tribunals and Commissions01 Apr 2021
Ved Prakash Garg Vs Union Of India
Central Administrative Tribunal · (2021) 04 CAT CK 0345
Tribunals and Commissions01 Apr 2021
Jai Prakash & Ors. Vs All India Institute Of Medical Sciences
Central Administrative Tribunal · (2021) 04 CAT CK 0344