Tribunals and Commissions31 Mar 2021
Sataywati @ Satto Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0746
CCS (Pension) Rules, 1972-Rule 71, 41Central Administrative Tribunal Act-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 263 of 563
Tribunals and Commissions31 Mar 2021
Sohan Singh Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0744
Tribunals and Commissions31 Mar 2021
Manju Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0743
Tribunals and Commissions31 Mar 2021
Karan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0741
Tribunals and Commissions31 Mar 2021Dismissed
Upendra Singh Meena & Others Vs Navodaya Vidyalaya Samiti & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0182
Tribunals and Commissions31 Mar 2021Dismissed
Harkesh Mali Vs Government Of National Capital Territory Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0168
Tribunals and Commissions31 Mar 2021
Yeg Dutt Sharma & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0167
Tribunals and Commissions31 Mar 2021Dismissed
Dinesh Chander Meena & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0166
Tribunals and Commissions31 Mar 2021Disposed Of
Karan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0165
Tribunals and Commissions31 Mar 2021Disposed Of
Sataywati @ Satto Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0164
Central Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 41, 71
Tribunals and Commissions31 Mar 2021Dismissed
Sohan Singh Vs Delhi Metro Rail Corporation Ltd & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0159
Tribunals and Commissions31 Mar 2021Disposed Of
Manju Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0158
Tribunals and Commissions30 Mar 2021
Shovan Patra Vs Ministry Of Labour And Employment & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0780
Fundamental Rules-Rule 56 (j)
Tribunals and Commissions30 Mar 2021
Anita Kaushik Vs The Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0761
Tribunals and Commissions30 Mar 2021
Sh. D.V. Sethi & Ors. Vs New Delhi Municipal Council
Central Administrative Tribunal · (2021) 03 CAT CK 0759
Tribunals and Commissions30 Mar 2021
Shri Raghubir Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0748
Tribunals and Commissions30 Mar 2021
Ajay Kumar Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0736
Tribunals and Commissions30 Mar 2021Dismissed
Ajay Kumar Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0176
Tribunals and Commissions30 Mar 2021Dismissed
Raghubir Chand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0157
Tribunals and Commissions30 Mar 2021Dismissed
Anita Kaushik Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0156