Tribunals and Commissions26 Mar 2021
Vinit Kashyap Vs National Small Industries Corporation Limited & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0742
Prevention of Corruption Act
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 265 of 563
Tribunals and Commissions26 Mar 2021
Bijender Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0739
Tribunals and Commissions26 Mar 2021
Ran Singh Vs Sh. Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0738
Tribunals and Commissions26 Mar 2021
Chattar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0735
Tribunals and Commissions26 Mar 2021Dismissed
Chattar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0183
Tribunals and Commissions26 Mar 2021Dismissed
1051/RB HC Bijender Singh (PIS No. 29900042) Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0181
Tribunals and Commissions26 Mar 2021Dismissed
Vinit Kashyap, Group A Vs National Small Industries Corporation Limited & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0180
Tribunals and Commissions26 Mar 2021Dismissed
Parvesh Kumar & Others Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0178
Tribunals and Commissions26 Mar 2021Dismissed
Suyash Sankhwar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0173
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1949 — Article 309
Tribunals and Commissions26 Mar 2021Disposed Of
Alka Arora, Assistant (A.D.), Group ‘B’ & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0152
Tribunals and Commissions26 Mar 2021Disposed Of
Dharamveer Singh Vs Depot Manager Delhi Transport Corporation
Central Administrative Tribunal · (2021) 03 CAT CK 0150
Tribunals and Commissions25 Mar 2021
Shri Sher Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0792
Tribunals and Commissions25 Mar 2021
Lalit Mohan Singh Bisht Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0779
Tribunals and Commissions25 Mar 2021
All India Association of Central Excise Gazetted Executive Officers, Delhi & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0777
Tribunals and Commissions25 Mar 2021
Vijay Rajmohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0775
Tribunals and Commissions25 Mar 2021
Raj Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0771
Tribunals and Commissions25 Mar 2021
Bharti Shokeen Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0768
Tribunals and Commissions25 Mar 2021
Jai Prakash Agiwal Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0758
Tribunals and Commissions25 Mar 2021
Sushil Kumar Nimesh Vs Sh. Tarun Kapoor
Central Administrative Tribunal · (2021) 03 CAT CK 0756
Tribunals and Commissions25 Mar 2021
Arun Kumar Mavi & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0753
Constitution of India