Tribunals and Commissions01 Apr 2021
Delhi Flood Control Workers Union (Regd.) Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0340
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 262 of 563
Tribunals and Commissions01 Apr 2021
S.V. Chak & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0337
Tribunals and Commissions01 Apr 2021
Kanchan Singh Vs The Raghvendra Singh & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0328
Tribunals and Commissions01 Apr 2021
Vijay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0378
Tribunals and Commissions01 Apr 2021Disposed Of
S.V. Chak & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0030
Tribunals and Commissions01 Apr 2021Disposed Of
Kanchan Singh Vs Raghvendra Singh & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0029
Tribunals and Commissions01 Apr 2021Dismissed
Vijay Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0010
Tribunals and Commissions01 Apr 2021Disposed Of
Sanjay Kumar (Group-C) & Others Vs Chief Secretary, Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0008
Tribunals and Commissions01 Apr 2021Dismissed
Delhi Flood Control Workers Union (Regd.) & Others Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0007
Tribunals and Commissions01 Apr 2021Disposed Of
Vikash Dahiya Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0006
Indian Penal Code, 1860 — Section 34, 120B, 420
Tribunals and Commissions01 Apr 2021Disposed Of
Laxmi Devi Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0005
Tribunals and Commissions01 Apr 2021Disposed Of
Shailendra Kumar Aggarwal, Cameraman Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0004
Tribunals and Commissions01 Apr 2021Dismissed
Ved Prakash Garg Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0003
Tribunals and Commissions01 Apr 2021Disposed Of
Sunil Jain Vs Commissioner Of Police Police Headquarters
Central Administrative Tribunal · (2021) 04 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Prevention of Corruption Act, 1988 — Section 7Code Of Criminal Procedure, 1973 — Section 195
Tribunals and Commissions01 Apr 2021Disposed Of
ASI (Exe.) Sunil Gaur Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0001
Tribunals and Commissions31 Mar 2021
Yeg Dutt Sharma & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0841
Tribunals and Commissions31 Mar 2021
Shri Harkesh Mali Vs Government Of National Capital Territory Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0790
Tribunals and Commissions31 Mar 2021
Upendra Singh Meena & Anr. Vs Navodaya Vidyalaya Samiti & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0757
Right to Information Act
Tribunals and Commissions31 Mar 2021
Dinesh Chander Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0755
Tribunals and Commissions31 Mar 2021
Manoj Kumar Singh & Ors. Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0751