Tribunals and Commissions08 Apr 2021
Ex-JC 306726X Rakesh Kumar Dhyani Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0298
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 259 of 563
Tribunals and Commissions08 Apr 2021
Raju & Anr. Vs Vijay Kumar Dev & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0356
Tribunals and Commissions08 Apr 2021
Rohit Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0355
Tribunals and Commissions08 Apr 2021
Kiran Pal Singh & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0353
Tribunals and Commissions08 Apr 2021
AnisAhamed Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0352
Employees' Provident Funds & Miscellaneous Provisions Act, 1952
Tribunals and Commissions08 Apr 2021Dismissed
AnisAhamed Vs Commissioner Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0044
Tribunals and Commissions08 Apr 2021Dismissed
Sunil Kumar Uppal Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0043
Tribunals and Commissions08 Apr 2021Dismissed
Ex-JC 306726X Rakesh Kumar Dhyani Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0042
Tribunals and Commissions08 Apr 2021Dismissed
Rohit Kumar & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0034
Tribunals and Commissions08 Apr 2021Disposed Of
Raju & Others Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0026
Tribunals and Commissions07 Apr 2021
Suresh Chander & Ors. Vs Employees Provident Fund Organization & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0301
Tribunals and Commissions07 Apr 2021
Yatesh Kumar Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0300
Tribunals and Commissions07 Apr 2021
Ram Babu Mahawar Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0364
Tribunals and Commissions07 Apr 2021
Bijendra Kumar Vs Indian Council Of Medical Research & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0361
Tribunals and Commissions07 Apr 2021
Dr. Soma Roy Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0357
CCS(Conduct) Rules, 1964-Rule 3
Tribunals and Commissions07 Apr 2021
Madhu Bala Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0350
Tribunals and Commissions07 Apr 2021
Manoj Kumar Mandal Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0346
Tribunals and Commissions07 Apr 2021
Vijay Pal Singh Dalal Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0342
Tribunals and Commissions07 Apr 2021
Mahaveer Vs E.D.M.C
Central Administrative Tribunal · (2021) 04 CAT CK 0336
Tribunals and Commissions07 Apr 2021
Dinesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0327