Tribunals and Commissions23 Apr 2021
Janinul Nishah Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0377
CCS (Pension) Rules, 1972-Rule 70Banking Regulation ActIndian Contract Act-Section 72, 171
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 257 of 563
Tribunals and Commissions22 Apr 2021
Sushil Kumar Vs Government Of NCT, Delhi & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0329
Person with Disabilities (equal opportunities, protection of the right and full participation) Act, 1995-Section 47
Tribunals and Commissions22 Apr 2021Dismissed
Sushil Kumar, Medical Record Technician Vs Government Of NCT, Delhi & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0079
Person With Disabilities (Equal Opportunities, Protection Of The Right And Full Participation) Act, 1995 — Section 47
Tribunals and Commissions19 Apr 2021
Sudesh Kumari Sharma & Ors. Vs Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0375
Tribunals and Commissions19 Apr 2021
Mrs. Alka Sharma & Ors. Vs Dr. JC Passey & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0370
Tribunals and Commissions19 Apr 2021
Pravin Dattatraya Patil & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0358
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Article 14
Tribunals and Commissions19 Apr 2021
Vinod Kumar Gupta Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0335
FR-56 (j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions19 Apr 2021
Pravin Dattatraya Patil & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0330
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Article 14
Tribunals and Commissions19 Apr 2021
Avinash Kumar Gupta Vs The Commissioner
Central Administrative Tribunal · (2021) 04 CAT CK 0325
Fundamental Rules-Rule 56(j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions19 Apr 2021
Avinash Kumar Gupta Vs The Commissioner
Central Administrative Tribunal · (2021) 04 CAT CK 0319
CCS (Pension) Rules, 1972-Rule 48Fundamental Rules-Rule 56(j)
Tribunals and Commissions19 Apr 2021
Vinod Kumar Gupta Vs The Commissioner & Anr.
Central Administrative Tribunal · (2021) 04 CAT CK 0306
FR-FR 56 (j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions19 Apr 2021Allowed
Pravin Dattatraya Patil (Applicant No. 1) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0063
Administrative Tribunals Act, 1985 — Section 19, 21Constitution Of India, 1949 — Article 14
Tribunals and Commissions19 Apr 2021Allowed
Avinash Kumar Gupta Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0037
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions19 Apr 2021Allowed
Pravin Dattatraya Patil (Applicant No.1) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19, 21Constitution Of India, 1949 — Article 14
Tribunals and Commissions19 Apr 2021Dismissed
Vinod Kumar Gupta Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 04 CAT CK 0028
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions16 Apr 2021
Tanba Gialchhan Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2021) 04 CAT CK 0316
Tribunals and Commissions16 Apr 2021
Kranti Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0313
Tribunals and Commissions16 Apr 2021
Kiran Chadha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 04 CAT CK 0310
Tribunals and Commissions16 Apr 2021Disposed Of
Tanba Gialchhan Vs Delhi Subordinate Services Selection Board Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2021) 04 CAT CK 0059
Tribunals and Commissions16 Apr 2021Dismissed
Kiran Chadha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 04 CAT CK 0058