Tribunals and Commissions12 May 2021
Ms. Sneh Lata Sharma & Anr. Vs The Secretary & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0389
COURT ARCHIVE
Central Administrative Tribunal judgments
11,243 judgments · page 255 of 563
Tribunals and Commissions12 May 2021
Yagya Datt Viduwa Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0388
Tribunals and Commissions12 May 2021
Kapil Kumar Vs Jawahar Navodaya Vidyalaya & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0409
Tribunals and Commissions12 May 2021
Ganga Prasad & Ors. Vs Mahanagar Telephone Nigam Ltd.
Central Administrative Tribunal · (2021) 05 CAT CK 0408
Tribunals and Commissions12 May 2021
Rajinder Singh Vs Council Of Scientific & Industrial Research & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0407
Tribunals and Commissions12 May 2021
H.N.Shrinidhi Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 05 CAT CK 0390
Railway Establishment Code-Rule 1313, 1313(FR-22) (I)(a)(i) RII, IREC Vol.
Tribunals and Commissions12 May 2021
N.Kista Reddy (N.K.Reddy) Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0401
Administrative Tribunals Act, 1985-Section 19CCS (RP) Rules, 2008
Tribunals and Commissions12 May 2021Disposed Of
Sneh Lata Sharma & Others Vs Secretary & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0011
Tribunals and Commissions12 May 2021Disposed Of
Yagya Datt Viduwa Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0010
Tribunals and Commissions12 May 2021Disposed Of
Rajinder Singh Vs Council Of Scientific & Industrial Research & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0009
Tribunals and Commissions12 May 2021Disposed Of
Ganga Prasad & Others Vs Mahanagar Telephone Nigam Ltd
Central Administrative Tribunal · (2021) 05 CAT CK 0008
Tribunals and Commissions12 May 2021Disposed Of
Kapil Kumar Vs Jawahar Navodaya Vidyalaya & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0007
Tribunals and Commissions12 May 2021Dismissed
H.N. Shrinidhi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0006
Tribunals and Commissions12 May 2021Dismissed
N.Kista Reddy (N.K.Reddy) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 May 2021
Satish Chandra Verma Vs State Of Gujarat & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0404
All India Service (Conduct) Rules, 1968-Rule 3 (1)Gujarat Police Act, 1951-Section 145Gujarat Police Manual, 1975-Rule 157, 158
Tribunals and Commissions07 May 2021
Satish Chandra Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0398
Tribunals and Commissions07 May 2021Dismissed
Satish Chandra Verma Vs State Of Gujarat & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0004
Gujarat Police Act, 1951 — Section 145All India Service (Conduct) Rules, 1968 — Rule 3(1)Gujarat Police Manual, 1975 — Rule 157, 158
Tribunals and Commissions07 May 2021
Satish Chandra Verma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 05 CAT CK 0003
Tribunals and Commissions05 May 2021
Bhupender Kumar Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0406
Tribunals and Commissions05 May 2021
Santosh Kumar Vs Sushant Kumar Mishra & Ors.
Central Administrative Tribunal · (2021) 05 CAT CK 0399